JUDGMENT DATABASE
Search 12,18,600 Indian judgments.
12,18,600 judgments in All Courts · page 60,891 of 60,930
High Courts16 Feb 1870
Panchanan Mookerjee Vs Radha Nath Mookerjee and Others
Calcutta High Court · (1870) 02 CAL CK 0003
High Courts14 Feb 1870
Rajkishor Dutt Roy alias Ramkishor Dutt Roy Vs Girish Chandra Roy Chowdhry and Others
Calcutta High Court · (1870) 02 CAL CK 0030
High Courts14 Feb 1870
The Collector of Tippera, on behalf of Government Vs Mussamat Mafizunnissa Bibi
Calcutta High Court · (1870) 02 CAL CK 0025
High Courts12 Feb 1870
Bhairabnath Sye and Others Vs Mahes Chandra Bhadury and Others
Calcutta High Court · (1870) 02 CAL CK 0035
High Courts10 Feb 1870
Nimdhari Sing and Others Vs Kanchan Sing and Another
Calcutta High Court · (1870) 02 CAL CK 0015
High Courts09 Feb 1870
Ram Mohan Das Vs Lakhi Narayan Roy
Calcutta High Court · (1870) 02 CAL CK 0036
High Courts09 Feb 1870
Abhaya Charan Dutt Vs Haro Chandra Das Banik
Calcutta High Court · (1870) 02 CAL CK 0014
High Courts09 Feb 1870
Dinanath Das Vs Jadab Chandra Toi Paramanik
Calcutta High Court · (1870) 02 CAL CK 0009
High Courts08 Feb 1870
Mussamat Bibi Maniran Vs Mussamat Bibi Mashihan
Calcutta High Court · (1870) 02 CAL CK 0033
High Courts08 Feb 1870
Mussamat Kasturi Kunwar and Others Vs Mussamat Nanerbi Kunwar
Calcutta High Court · (1870) 02 CAL CK 0006
High Courts08 Feb 1870
Rani Raisunnissa Begum Vs Rani Khujjunnissa
Calcutta High Court · (1870) 02 CAL CK 0002
High Courts04 Feb 1870
Anand Lal Ghose Mazumdar and Others Vs Guru Gobind Shaha Mandal and Others
Calcutta High Court · (1870) 02 CAL CK 0018
High Courts03 Feb 1870
Gabind Kumar Chowdhry Vs Haro Chandra Nag and Another
Calcutta High Court · (1870) 02 CAL CK 0028