High Courts18 Dec 1868
Thakur Mahabir Prasad Vs Shiu Dayalpuri and Another
Calcutta High Court · (1868) 12 CAL CK 0004
JUDGMENT DATABASE
Search 12,18,068 Indian judgments.
12,18,068 judgments in All Courts · page 60,887 of 60,904
High Courts17 Dec 1868
Hurannissa Bibi Vs Kasimunnissa Bibi and Others
Calcutta High Court · (1868) 12 CAL CK 0024
High Courts17 Dec 1868Dismissed
Rani Swarnamayi Vs Shashi Mukhi Barmani and Others
Calcutta High Court · (1868) 12 CAL CK 0014
High Courts17 Dec 1868
Mrityunjaya Sirkar Vs Gopal Chandra Sirkar and Others
Calcutta High Court · (1868) 12 CAL CK 0013
High Courts16 Dec 1868
Kedar Nath Mookerjee Vs Mathuranath Dutt
Calcutta High Court · (1868) 12 CAL CK 0009
High Courts16 Dec 1868
Raja Lilanand Sing Bahadur Vs The Government and Thakur Manoranjan Sing and Tekait Loknath Sing
Calcutta High Court · (1868) 12 CAL CK 0001
High Courts15 Dec 1868
The Queen Vs Dina Sheikh and Others
Calcutta High Court · (1868) 12 CAL CK 0025
High Courts15 Dec 1868
Muktakeshi Debi Chowdhrain Vs Sajed Sheikh and Another
Calcutta High Court · (1868) 12 CAL CK 0012
High Courts14 Dec 1868
Ekowri Sing and Others Vs Hiralal Seal and Others
Calcutta High Court · (1868) 12 CAL CK 0007
High Courts12 Dec 1868
Tara Chand Ghose Vs Anand Chandra Chowdhry
Calcutta High Court · (1868) 12 CAL CK 0010
High Courts11 Dec 1868
Tara Chand Shaha Vs Harish Chandra Chuckerbutty
Calcutta High Court · (1868) 12 CAL CK 0003
High Courts09 Dec 1868
Tulsi Sahu and Others Vs Mahadeo Das and Another
Calcutta High Court · (1868) 12 CAL CK 0006
High Courts08 Dec 1868
Sarat Chandra Roy Kanungo Vs The Collector of Chittagong
Calcutta High Court · (1868) 12 CAL CK 0002
High Courts04 Dec 1868
Pran Bandhu Sircar Vs Sarbasundari Debi and Others
Calcutta High Court · (1868) 12 CAL CK 0011
High Courts03 Dec 1868
Sridhar Nandi Vs Braja Nath Kundu Chowdry and Others
Calcutta High Court · (1868) 12 CAL CK 0005
High Courts02 Dec 1868Dismissed
Umatara Debi Vs Krishnakamini Dasi and Others
Calcutta High Court · (1868) 12 CAL CK 0015
High Courts01 Dec 1868Dismissed
Radha Gobinda Shaha Vs Sheikh Tawku Jamadar
Calcutta High Court · (1868) 12 CAL CK 0016