JUDGMENT DATABASE

Search 12,17,342 Indian judgments.

12,17,342 judgments in All Courts · page 60,864 of 60,868

High Courts14 Dec 1864

Sheo Sahay Sing Vs Gupinath Sing

Calcutta High Court · (1864) 12 CAL CK 0001

High Courts10 Dec 1864

Ramnarayan Banerjee and Others Vs Jayakrishna Mookerjee

Calcutta High Court · (1864) 12 CAL CK 0002

High Courts11 Apr 1864

Lala Joti Lal Vs Mussamat Durani Kower Mussamat Lal Kower Vs Baboo Jaikaran Lal

Calcutta High Court · (1864) 04 CAL CK 0001

High Courts08 Apr 1864

Bhawani Charan Mitter Vs D.H. Kearnes

Calcutta High Court · (1864) 04 CAL CK 0002

High Courts07 Apr 1864

Gaurhari Gui Vs Peari Dasi Gobindmani Dasi Vs Shamlal Bysak Kalikumar Chowdhry and Others Vs Ramdas Shaha and Others Machooram Sen Vs Gaurhari Gui

Calcutta High Court · (1864) 04 CAL CK 0003

High Courts28 Sept 1863

Fakir Rawot and Others Vs Sheikh Emambaksh

Calcutta High Court · (1863) 09 CAL CK 0001

High Courts26 Aug 1863

Raghu Ram Biswas Vs Ram Chandra Dobay

Calcutta High Court · (1863) 08 CAL CK 0003

High Courts25 Aug 1863

Baboo Lachmipat Sing Vs Mahomed Mooneer

Calcutta High Court · (1863) 08 CAL CK 0002

High Courts21 Aug 1863

Gourmonee Goopto Vs Mudun Mohan Roy

Calcutta High Court · (1863) 08 CAL CK 0001

High Courts07 Jul 1863

Bhubun Mohun Biswas Vs Ram Kanth Chowdhry

Calcutta High Court · (1863) 07 CAL CK 0002

High Courts03 Jul 1863

Shibnath Moitro Vs Phillip

Calcutta High Court · (1863) 07 CAL CK 0001

High Courts12 Jun 1863

Iswar Chandra Mitter and Others Vs Shamasundari Dasi

Calcutta High Court · (1863) 06 CAL CK 0002

High Courts03 Jun 1863

Ananda Mayi Dasi Vs Patit Pabuni Dasi and Others

Calcutta High Court · (1863) 06 CAL CK 0003

High Courts01 Jun 1863

Misri Kooer Vs Maharaja Maheswar Buksh Sing and Another Sriongo Kooer Vs Maharaja Maheswar Buksh Sing

Calcutta High Court · (1863) 06 CAL CK 0001

High Courts11 Apr 1863

Rani Swarnamayi and Others Vs Annada Gobind Chowdhry and Others

Calcutta High Court · (1863) 04 CAL CK 0001

High Courts18 Mar 1863

Biswambhar Misser and Others Vs Ganpat Misser

Calcutta High Court · (1863) 03 CAL CK 0001

High Courts19 Feb 1863

Purnima Chowdrain and Others Vs Nittanand Shah and Others

Calcutta High Court · (1863) 02 CAL CK 0002

High Courts19 Feb 1863

Maharani Indrajit Koonwari Vs Chokowari Sahu

Calcutta High Court · (1863) 02 CAL CK 0001

Tribunals and Commissions02 Aug 202Disposed Of

Agarwalla Udyog Private Limited Vs

National Company Law Tribunal · (202) 08 NCLT CK 0005

Companies Act, 2013 — Section 230, 230(1), 232, 232(1)Companies (Compromises, Arrangements, and Amalgamations) Rules 2016 — Rule 8(2)

Tribunals and Commissions02 Aug 202Disposed Of

Broadway Oils & Chemicals Privatelimited Vs

National Company Law Tribunal · (202) 08 NCLT CK 0004

Companies Act, 2013 — Section 133, 210, 211, 212, 213, 214, 215, 216, 217, 218, 219, 220, 221, 222, 223, 224, 225, 226, 227, 230, 230(1), 230(5), 232, 232(3)(i), 232(4)