High Courts19 Mar 1868
Maharaja Dhiraj Mahatab Chund Bahadoor Vs Bissessur Mullick
Calcutta High Court · (1868) 03 CAL CK 0001
JUDGMENT DATABASE
Search 12,16,759 Indian judgments.
12,16,759 judgments in All Courts · page 60,829 of 60,838
High Courts16 Mar 1868
The Secretary of State Vs The Administrator-General of Bengal
Calcutta High Court · (1868) 03 CAL CK 0003
High Courts07 Feb 1868
Chandramohan Dutt Vs Biswambhar Laha
Calcutta High Court · (1868) 02 CAL CK 0004
High Courts03 Feb 1868
Radha Binode Chowdhry Vs Digumburee Dossee and Others The Maharaja of Burdwan Vs Nund Kishore Doss Mohunt
Calcutta High Court · (1868) 02 CAL CK 0007
High Courts03 Feb 1868
Luckhun Singh Vs Kooldeep Narain Singh and Others
Calcutta High Court · (1868) 02 CAL CK 0002
High Courts03 Feb 1868
Deen Dyal Sahoo Vs Radha Muddun Mohun Doss and Others
Calcutta High Court · (1868) 02 CAL CK 0001
High Courts31 Jan 1868
Messes R. Watson and Co. Vs Pulin Behari Sen
Calcutta High Court · (1868) 01 CAL CK 0004
High Courts31 Jan 1868
Abdul Haye and Others Vs Nawab Raj and Others
Calcutta High Court · (1868) 01 CAL CK 0003
High Courts30 Jan 1868
Bindabun Chunder Roy and Another Vs Shamachurn Chuckerbutty and Others
Calcutta High Court · (1868) 01 CAL CK 0002
High Courts27 Jan 1868
Shahzada Gholam Mahomed and Another Vs Surwar Hossein Khan and Others
Calcutta High Court · (1868) 01 CAL CK 0001