JUDGMENT DATABASE
Search 12,16,267 Indian judgments.
12,16,267 judgments in All Courts · page 60,793 of 60,814
Gaurmohan Bandopadhya and Others Vs Tarachand Bandopadhya and Others
Calcutta High Court · (1869) 03 CAL CK 0003
Raja Akhaya Narayan Pal Vs Mohammed Hossein
Calcutta High Court · (1869) 03 CAL CK 0037
Srimati Krishna Sundari Dasi Vs Srinarayan Mitter
Calcutta High Court · (1869) 03 CAL CK 0023
The Queen Vs Kabil Manji and Others
Calcutta High Court · (1869) 03 CAL CK 0015
Ramsahaya Sing and Others Vs Syed Muzhar Ali and Others
Calcutta High Court · (1869) 03 CAL CK 0016
Knowles Vs The National Bank of India
Calcutta High Court · (1869) 03 CAL CK 0027
The Queen Vs Ramgobind Chuckerbutty
Calcutta High Court · (1869) 03 CAL CK 0017
Mah Wine and Aga Syud Abdul Hossein Vs Richard Snadden
Calcutta High Court · (1869) 03 CAL CK 0011
Kali Krishna Roy Chowdhry Vs Kali Mohan Chatterjee
Calcutta High Court · (1869) 03 CAL CK 0035
Srimati Barada Debi Vs Mahesh Chandra Bandopadhya
Calcutta High Court · (1869) 03 CAL CK 0031
Nabakrishna Mookerjee Vs The Collector of Hooghly and Another
Calcutta High Court · (1869) 03 CAL CK 0024
Devaji Gayaji and Others Vs Godabhai Godbhai and Another
Calcutta High Court · (1869) 03 CAL CK 0013
Kasimuddi Khandkar Vs Nadir Ali Tarafdar and Others
Calcutta High Court · (1869) 02 CAL CK 0015
Kachekalyana Rungappa Kalakka Tola Udiar Vs Kachivigajaya Rungappa Kalakka Tola Udiar
Calcutta High Court · (1869) 02 CAL CK 0003
Thomas Alexander Wise Vs Jagabandhu Bose
Calcutta High Court · (1869) 02 CAL CK 0013
Radhajiban Mustafi Vs Taramani Dasi
Calcutta High Court · (1869) 02 CAL CK 0012
Raja Enayet Hossein Vs Bamir Chand and Others Raja Enayet Hossein Vs Giridhari Lal
Calcutta High Court · (1869) 02 CAL CK 0019