High Courts18 May 1869
Narayani Dayi Debi Vs Chandi Charan Chowdhry and Others
Calcutta High Court · (1869) 05 CAL CK 0030
JUDGMENT DATABASE
Search 12,16,267 Indian judgments.
12,16,267 judgments in All Courts · page 60,788 of 60,814
High Courts18 May 1869
S.M. Padamani Dasi Vs S.M. Jagadamba Dasi
Calcutta High Court · (1869) 05 CAL CK 0006
High Courts17 May 1869
Ramanath Rakhit and Others Vs Muchiram Paramanik and Others
Calcutta High Court · (1869) 05 CAL CK 0017
High Courts15 May 1869
Gupinath Roy and Another Vs Dinabandhu Nandi and Others
Calcutta High Court · (1869) 05 CAL CK 0031
High Courts14 May 1869
Gridhar Hari and Another Vs Kali Kant Roy Chowdhry and Others
Calcutta High Court · (1869) 05 CAL CK 0056
High Courts14 May 1869
Sheikh Baharulla alias Baromia Vs Sheikh Magan
Calcutta High Court · (1869) 05 CAL CK 0032
High Courts14 May 1869
Mussamut Dharma Dasi Debi and Others Vs Radhika Prasad Dey
Calcutta High Court · (1869) 05 CAL CK 0016
High Courts14 May 1869
Nafar Das Roy and Surjanarayan Roy Vs Guru Prasad Roy and Others
Calcutta High Court · (1869) 05 CAL CK 0012
High Courts13 May 1869
Gobind Chandra Vs The Collector of Dacca and Others
Calcutta High Court · (1869) 05 CAL CK 0049
High Courts13 May 1869
Tarak Chandra Bhuttacharjee and Others Vs Haro Sanker Sandyal and Others
Calcutta High Court · (1869) 05 CAL CK 0044
High Courts12 May 1869
Sukram and Others Vs Kalakahar and Others
Calcutta High Court · (1869) 05 CAL CK 0040
High Courts12 May 1869
Mathura Pandey Vs Ram Rucha Tewari and Others
Calcutta High Court · (1869) 05 CAL CK 0023
High Courts11 May 1869
Saroda Sundari Dasi Vs Tarini Charan Chowdhry
Calcutta High Court · (1869) 05 CAL CK 0020
High Courts10 May 1869
Raja Rash Bihari Lal Sing Vs Nabayi Paddar and Others
Calcutta High Court · (1869) 05 CAL CK 0059
High Courts10 May 1869
Shib Jaton Roy Vs Panchanan Bose and Others
Calcutta High Court · (1869) 05 CAL CK 0025
High Courts10 May 1869
Panna Lal and Others Vs Gapiram Bazuriah and Others
Calcutta High Court · (1869) 05 CAL CK 0022
High Courts08 May 1869
Fakiruddin Mohammed Ahasan Vs Mr. C.J. Phillip
Calcutta High Court · (1869) 05 CAL CK 0054
High Courts08 May 1869
Bhiro Chandra Mozoomdar and Others Vs Bamundas Mookerjee and Others
Calcutta High Court · (1869) 05 CAL CK 0036