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12,16,267 judgments in All Courts · page 60,756 of 60,814

Privy Council13 Mar 1874

The Collector of Trichinopoly (As Representing The Interest of The Governor of Fort St. George); Pedda Amani and Chinna Amani (Second and Third Widows of The Late Zemindar) Vs Lekkamani (First Widow of The Late Zemindar) Since Deceased and The Zemindar of Marungapuri; The Zemindar of Marungapuri

Privy Council · (1874) 1 IndApp 282

High Courts12 Mar 1874

Madhub Chunder Dey Vs Law

Calcutta High Court · (1874) 03 CAL CK 0012

High Courts11 Mar 1874Dismissed

Dinonath Sen Vs Guruchurn Pal

Calcutta High Court · (1874) 03 CAL CK 0005

High Courts06 Mar 1874

Hadjee Mahomed Hadjee Joosub Vs Hadjee Ismail Hadjee Hubbeeb

Calcutta High Court · (1874) 03 CAL CK 0008

Privy Council06 Mar 1874

Tacoordeen Tewarry Vs Nawab Syed Ali Hossein Khan and others

Privy Council · (1874) 1 IndApp 192

Privy Council05 Mar 1874

Brindabun Chunder Sircar Chowdhry and Srish Chunder Sircar Chowdhry Vs Brindabun Chunder Dey Chowdhry and others

Privy Council · (1874) 1 IndApp 178

High Courts04 Mar 1874

Ahladi Misrani and Others Vs Brojo Misser

Calcutta High Court · (1874) 03 CAL CK 0010

Privy Council27 Feb 1874

Mohummud Buhadoor Khan and Mohummud Ally Buhadoor Khan Vs The Collector of Bareilly (On The Part of Government) and others

Privy Council · (1874) 1 IndApp 167

High Courts24 Feb 1874

Lukhee Kanto Dass Chowdhry Vs Sumeeruddi Lusker and Others

Calcutta High Court · (1874) 02 CAL CK 0003

High Courts23 Feb 1874

Indramani Chowdhrain Vs Behari Lal Mullick

Calcutta High Court · (1874) 02 CAL CK 0002

High Courts12 Feb 1874

Hurdeo Narain Sahu Vs Gridhari Singh

Calcutta High Court · (1874) 02 CAL CK 0001

Privy Council05 Feb 1874

The Port Canning Land, Investment, Reclamation and Dock Company Limited, A. Company Registered Under Act XIX of 1857 Vs A. Smith, Esquire, Chairman of The Municipal Commissioners of The Town of Canning

Privy Council · (1874) 1 IndApp 124

Privy Council03 Feb 1874

Rani Mewa Kuwar Vs Rani Hulas Kuwar

Privy Council · (1874) 1 IndApp 157

Privy Council31 Jan 1874

Byjnath Lall Vs Ramoodeen Chowdry and others

Privy Council · (1874) 1 IndApp 106

High Courts13 Jan 1874

Kheroda Mayi Dasi Vs Golam Abardari

Calcutta High Court · (1874) 01 CAL CK 0001

Privy Council19 Dec 1873

Baboo Doorga Pershad and Others Vs Mussumut Kundan Koowar

Privy Council · (1873) 1 IndApp 55

Privy Council18 Dec 1873

Bunwaree Lall Sahoo Vs Mohabeer Proshad Singh; Kumla Proshad Singh; Ram Tuhul Singh and Deenobundhoo Singh

Privy Council · (1873) 1 IndApp 89

Privy Council04 Dec 1873

Maharana Fattehsangji Jaswatsangji Vs Dessai Kallianraiji Hekoomutraiji

Privy Council · (1873) 1 IndApp 34

High Courts03 Dec 1873Allowed

Binda Bibee Vs Lalla Gopeenath and Others

Calcutta High Court · (1873) 12 CAL CK 0001

Privy Council28 Nov 1873

Mirza Himmut Bahadoor Vs Mussumat Sahebzadee Begum

Privy Council · (1873) 1 IndApp 23