High Courts07 Jun 1917
Dwarik Bala and Others Vs Nidhi Ram Bala and Shusari Dasya and Another
Calcutta High Court · 40 Ind. Cas. 462
JUDGMENT DATABASE
Search 12,26,165 Indian judgments.
12,26,165 judgments in All Courts · page 59,981 of 61,309
High Courts07 Jun 1917
Debendra Nath Das Gupta Vs Registrar, Joint Stock Companies
Calcutta High Court · 41 Ind. Cas. 307
Companies Act, 1913 — Section 134, 134(4)
High Courts07 Jun 1917
Brojendra Kumar Saha and Others Vs Kali Nath Saha and Others
Calcutta High Court · 41 Ind. Cas. 77
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 34
High Courts07 Jun 1917
Bagha Mowar and Others Vs Ram Lakhan Misshra and Others
Calcutta High Court · 41 Ind. Cas. 804
Bengal Tenancy Act, 1885 — Section 103B(3)
High Courts07 Jun 1917
Raghubir Misser and Others Vs Bhajan Singh and Others
Patna High Court · AIR 1917 Patna 274 : 40 Ind. Cas. 987
High Courts07 Jun 1917
Babu Saiyiduddin and Another Vs Babu Avadh Behari Singh and Another
Patna High Court · AIR 1917 Patna 364 : 40 Ind. Cas. 864
High Courts07 Jun 1917Allowed
Rajendra Prasad Sahu Vs Gangan Koer
Patna High Court · (1917) 06 PAT CK 0003
High Courts07 Jun 1917Disposed Of
Hira Nand Vs Emperor
Allahabad High Court · AIR 1917 All 29 : 41 Ind. Cas. 310
Criminal Procedure Code, 1898 (CrPC) — Section 236Penal Code, 1860 (IPC) — Section 420
High Courts07 Jun 1917Dismissed
Ratan Dei Vs Durga Shankar Bajpai and Others
Allahabad High Court · 41 Ind. Cas. 892
High Courts06 Jun 1917
Sujal Biswas and Another Vs Samiruddin Mandal
Calcutta High Court · 46 Ind. Cas. 515
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 188
High Courts06 Jun 1917
Lalit Mohan Chakravarty and Others Vs Harendra Kumar De and Others
Calcutta High Court · 40 Ind. Cas. 736
Eastern Bengal and Assam Disorderly Houses Act, 1907 — Section 3, 5(c)
High Courts06 Jun 1917
Sheikh Gowher Ali Vs Sheikh Enayat Ali
Patna High Court · 40 Ind. Cas. 774
Bengal Tenancy Act, 1885 — Article 3
High Courts06 Jun 1917
Babu Janardhan Prosad Thakur and Another Vs Musammat Jankibati Thakurain and Others
Patna High Court · AIR 1917 Patna 74 : 40 Ind. Cas. 860
Limitation Act, 1963 — Section 10
High Courts05 Jun 1917Dismissed
Katwaru Rai and Others Vs Emperor
Allahabad High Court · AIR 1917 All 11 : 41 Ind. Cas. 308
Criminal Procedure Code, 1898 (CrPC) — Section 235Penal Code, 1860 (IPC) — Section 147
High Courts02 Jun 1917
Kallianji Vardhaman Vs Emperor
Bombay High Court · AIR 1917 Bom 249 : 42 Ind. Cas. 134
City of Bombay Municipal Council Act, 1988 — Section 349B
High Courts01 Jun 1917
The King-Emperor Vs Romesh Chandra Gupta
Calcutta High Court · (1917) 06 CAL CK 0029
High Courts01 Jun 1917
The Metropolitan Engineering Works Vs Walter Eugene Debrunner
Calcutta High Court · 45 Ind. Cas. 305
Evidence Act, 1872 — Section 91
High Courts01 Jun 1917
Kumar Satya Sankar Ghosal Bahadur Vs Mon Mohon Guha Roy and Others
Calcutta High Court · 43 Ind. Cas. 996
Bengal Tenancy Act, 1885 — Section 65Civil Procedure Code, 1908 (CPC) — Section 98Transfer of Property Act, 1882 — Section 100, 73
High Courts01 Jun 1917
Pundit Rakhal Chandra Tewari Nayaratna Vs Manaranjan Das Auction-purchaser and Others
Calcutta High Court · 41 Ind. Cas. 753
Civil Procedure Code, 1908 (CPC) — Section 115