High Courts11 Jun 1917Allowed
Bibi Lal Vs Puran Mal and Others
Allahabad High Court · (1917) ILR (All) 651
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 59,875 of 61,203
High Courts11 Jun 1917
Puran Mal and Others Vs Brij Lal
Allahabad High Court · AIR 1917 All 123 : 41 Ind. Cas. 835
High Courts08 Jun 1917
Natabar Dutta and Others Vs Biseswar Rakhit and Others
Calcutta High Court · 46 Ind. Cas. 412
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts08 Jun 1917
Srimati Anila Debi and Another Vs Moni Mohan Mukerjee and Others
Calcutta High Court · 41 Ind. Cas. 57
Registration Act, 1908 — Section 72, 73, 76
High Courts08 Jun 1917
Asistulla Vs Sadatulla and Another
Calcutta High Court · 41 Ind. Cas. 747
Specific Relief Act, 1877 — Section 31
High Courts08 Jun 1917
Hazari Khan and Others Vs Nafer Chandra Pal Chowdhury and Others
Calcutta High Court · 40 Ind. Cas. 718
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts08 Jun 1917
Angrahit Ram and Others Vs Sri Mahant Sitaram Das
Patna High Court · AIR 1917 Patna 278 : 40 Ind. Cas. 661
Limitation Act, 1963 — Article 59, 3
High Courts07 Jun 1917
Kalan Singh and Others Vs The Secretary of State For India in Council
Calcutta High Court · 41 Ind. Cas. 682
High Courts07 Jun 1917
Jatindra Nath Bose and Others Vs Mahammad Mallik and Others
Calcutta High Court · 40 Ind. Cas. 659
High Courts07 Jun 1917
Dwarik Bala and Others Vs Nidhi Ram Bala and Shusari Dasya and Another
Calcutta High Court · 40 Ind. Cas. 462
High Courts07 Jun 1917
Debendra Nath Das Gupta Vs Registrar, Joint Stock Companies
Calcutta High Court · 41 Ind. Cas. 307
Companies Act, 1913 — Section 134, 134(4)
High Courts07 Jun 1917
Brojendra Kumar Saha and Others Vs Kali Nath Saha and Others
Calcutta High Court · 41 Ind. Cas. 77
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 34
High Courts07 Jun 1917
Bagha Mowar and Others Vs Ram Lakhan Misshra and Others
Calcutta High Court · 41 Ind. Cas. 804
Bengal Tenancy Act, 1885 — Section 103B(3)
High Courts07 Jun 1917
Raghubir Misser and Others Vs Bhajan Singh and Others
Patna High Court · AIR 1917 Patna 274 : 40 Ind. Cas. 987
High Courts07 Jun 1917
Babu Saiyiduddin and Another Vs Babu Avadh Behari Singh and Another
Patna High Court · AIR 1917 Patna 364 : 40 Ind. Cas. 864
High Courts07 Jun 1917Allowed
Rajendra Prasad Sahu Vs Gangan Koer
Patna High Court · (1917) 06 PAT CK 0003
High Courts07 Jun 1917Disposed Of
Hira Nand Vs Emperor
Allahabad High Court · AIR 1917 All 29 : 41 Ind. Cas. 310
Criminal Procedure Code, 1898 (CrPC) — Section 236Penal Code, 1860 (IPC) — Section 420
High Courts07 Jun 1917Dismissed
Ratan Dei Vs Durga Shankar Bajpai and Others
Allahabad High Court · 41 Ind. Cas. 892
High Courts06 Jun 1917
Sujal Biswas and Another Vs Samiruddin Mandal
Calcutta High Court · 46 Ind. Cas. 515
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 188
High Courts06 Jun 1917
Lalit Mohan Chakravarty and Others Vs Harendra Kumar De and Others
Calcutta High Court · 40 Ind. Cas. 736
Eastern Bengal and Assam Disorderly Houses Act, 1907 — Section 3, 5(c)