High Courts04 Feb 1919
Indian Stamp Act and A.M. Amolia Vs Ibrahim Ishak
Calcutta High Court · 51 Ind. Cas. 221
JUDGMENT DATABASE
Search 12,26,165 Indian judgments.
12,26,165 judgments in All Courts · page 59,849 of 61,309
High Courts04 Feb 1919
Ananda Chandra Das Vs Kali Das Bepari
Calcutta High Court · 51 Ind. Cas. 955
Contract Act, 1872 — Section 20
High Courts04 Feb 1919
Amolia Vs In Re: Ibrahim Ishak
Calcutta High Court · (1919) ILR (Cal) 804
Stamp Act, 1899 — Article 35(a)(1)
High Courts04 Feb 1919
Promathanath Pal Chaudhuri, Shebait of Iswar Lakshmi Jouardon Thakur Vs Sourav Dasi Chaudhurani and Others
Calcutta High Court · AIR 1919 Cal 210 : 50 Ind. Cas. 335
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts04 Feb 1919
Ram Nath Parui Vs Harimati Dassi on his Death her Heiress and Daughter Radha Sundari Dassi
Calcutta High Court · 50 Ind. Cas. 322
Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 107
High Courts04 Feb 1919Disposed Of
Brahma Nath Vs Sundar Nath
Allahabad High Court · AIR 1919 All 311(2) : 51 Ind. Cas. 170
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts04 Feb 1919Dismissed
Subramania Pillai and Another Vs Krishnaswamy Somayajiar and Seven Ors.
Madras High Court · (1919) 02 MAD CK 0032
Civil Procedure Code, 1908 (CPC) — Section 92Religious Endowments Act, 1863 — Section 14
High Courts04 Feb 1919
Arunachala Velan Vs Venkatarama Aiyar
Madras High Court · (1920) 38 MLJ 93
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5, Order 34 Rule 6
High Courts04 Feb 1919
Vaitheeswara Iyer Vs Srinivasa Raghava Iyengar and Another
Madras High Court · (1919) ILR (Mad) 348 : 50 Ind. Cas. 309 : (1919) 19 LW 362 : (1919) 36 MLJ 296
High Courts03 Feb 1919
Velayuda Chetty Vs Kumaraswami Chettiar and Others
Madras High Court · 52 Ind. Cas. 700 : (1919) 10 LW 201
High Courts03 Feb 1919
Rethamali Servai and Another Vs Ramasami Servai and Another
Madras High Court · 51 Ind. Cas. 53 : (1919) 10 LW 57
High Courts03 Feb 1919
Sheikh Kasem and Others Vs Kasimuddin and Others
Calcutta High Court · AIR 1919 Cal 53 : 50 Ind. Cas. 290
High Courts03 Feb 1919
Chuni Lal Haldar Vs Srimati Makshada Debi and Others
Calcutta High Court · 52 Ind. Cas. 309
Probate and Administration Act, 1881 — Section 90
High Courts03 Feb 1919
Nagendra Nath Mukerjee Vs Srimati Sarat Kumari Dabi
Calcutta High Court · 51 Ind. Cas. 335
High Courts03 Feb 1919
Amar Krishna Sen Vs Chandra Kumar Sen and Another
Calcutta High Court · 51 Ind. Cas. 793
Contract Act, 1872 — Section 38
High Courts03 Feb 1919
Gadadhar Bhatak Vs Satish Chandra Ghose and Others
Calcutta High Court · 51 Ind. Cas. 854
High Courts03 Feb 1919
Raja Krista Das Law and Others Vs Kumar Khirada Kanta Roy
Calcutta High Court · 51 Ind. Cas. 160
High Courts03 Feb 1919
Jotirmoy Moulik Vs Khudiram Sadhu Khan and Kalimati Dassi represented by her Husband Ashutosh Dey Mondal
Calcutta High Court · AIR 1919 Cal 589 : 50 Ind. Cas. 908
High Courts01 Feb 1919Dismissed
Govind Laxman Gokhale Vs Harichand Mancharam
Bombay High Court · AIR 1919 Bom 40 : (1919) 21 BOMLR 302 : 50 Ind. Cas. 403
High Courts31 Jan 1919
Lall Meah Vs Rajani Kanta Chatterji and Others
Calcutta High Court · AIR 1919 Cal 64 : 50 Ind. Cas. 311
Specific Relief Act, 1877 — Section 42