High Courts10 Sept 2026Allowed
Anup Chawla Vs Kapil Chawla
Delhi High Court · (2026) 09 DEL CK 1289
Contempt of Courts Act, 1971-Section 12
JUDGMENT DATABASE
Search 12,30,272 Indian judgments.
12,30,272 judgments in All Courts · page 577 of 61,514
High Courts10 Sept 2026Dismissed
Vinesh Phogat Vs Wrestling Federation Of India & Ors.
Delhi High Court · (2026) 09 DEL CK 1288
High Courts10 Sept 2026Allowed
Eco Green Buildtech Pvt Ltd Vs Vikartan Infrastructure Pvt Ltd
Delhi High Court · (2026) 09 DEL CK 1287
Arbitration and Conciliation Act, 1996-Section 34, Section 33, Section 29A(1), Section 24(3), Section 18, Section 61, Section 62Indian Contract Act, 1872-Section 55, Section 73
High Courts10 Sept 2026Allowed
Shyam Singh & Anr. Vs Union Of India
Delhi High Court · (2026) 09 DEL CK 1284
Railway Claims Tribunal Act, 1987-Section 23
High Courts10 Sept 2026Disposed of
Shanker Gupta & Anr. Vs New Delhi Municipal Council (NDMC) & Anr.
Delhi High Court · (2026) 09 DEL CK 1286
High Courts10 Sept 2026Dismissed
M/S Rajput Construction Vs Telecommunications Consultants India Limited
Delhi High Court · (2026) 09 DEL CK 1285
Indian Stamp Act, 1899
High Courts10 Sept 2026Dismissed
Raj Kumari Garg Vs State Bank Of India
Delhi High Court · (2026) 09 DEL CK 1283
Code of Civil Procedure, 1908-Section 114, Order XLVII Rule 1
High Courts10 Sept 2026Dismissed
M/S Papcoat India Pvt. Ltd. Vs The United India Insurance Co. Ltd.
Delhi High Court · (2026) 09 DEL CK 1281
High Courts10 Sept 2026Allowed
Suraj Gupta Vs State Of Delhi & Anr.
Delhi High Court · 2026:DHC:7743
Indian Penal Code, 1860-Section 354, 354A, 457, 451, 506, 509Protection of Children from Sexual Offences Act, 2012-Section 8, 12, 21
High Courts10 Sept 2026Allowed
Sh. Rinku Singh & Ors. Vs Union Of India
Delhi High Court · (2026) 09 DEL CK 1279
Railway Claims Tribunal Act, 1987-Section 23
High Courts10 Sept 2026Dismissed
M/S Adigear International Vs Sunita Jain
Delhi High Court · 2026:DHC:7734
Code of Civil Procedure, 1908-Section 114, Order XLVII Rule 1, Section 151Limitation Act, 1963-Article 14, Section 18
High Courts10 Sept 2026Disposed of
Rajender Vs Municipal Corporation Of Delhi And Ors.
Delhi High Court · (2026) 09 DEL CK 1277
Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 21
High Courts10 Sept 2026Allowed
Vajid Vs State (Govt Of NCT Of Delhi)
Delhi High Court · (2026) 09 DEL CK 1276
NDPS Act-Section 20(b)(ii)(c), 25, 29
Supreme Court10 Sept 2026Partially allowed
Pynchemalangaki Bareh Vs State Of Meghalaya
Supreme Court Of India · 2026 INSC 984
Indian Penal Code, 1860-Section 506, 376Protection of Children from Sexual Offences Act, 2012-Section 3(a), 4
Supreme Court10 Sept 2026
3S And Our Health Society Vs Union Of India & Anr.
Supreme Court Of India · 2026 INSC 988
Supreme Court10 Sept 2026Dismissed
Abu Salem Abdul Qayoom Ansari Vs The State Of Maharashtra & Ors.
Supreme Court Of India · 2026 INSC 982
Constitution of India-Article 136, 72Terrorist and Disruptive Activities (Prevention) Act, 1987-Section 19Code of Criminal Procedure, 1973-Section 428, 432, 433
Supreme Court10 Sept 2026Dismissed
Bhag Singh (D) Thr. Mahant Kashmir Singh Vs Basant Kaur (D) Thr. Lrs. And Others
Supreme Court Of India · 2026 INSC 983
Code of Civil Procedure, 1908-Section 100Limitation Act, 1963
Supreme Court10 Sept 2026Allowed
Indian Kayaking And Canoeing Association Vs Union Territory Of J&K And Ors.
Supreme Court Of India · 2026 INSC 981
Constitution of India-Article 14
Supreme Court10 Sept 2026Dismissed
Dakschinanchal Vidyut Vitran Nigam Ltd. Vs Vidut Lokpal, Uttar Pradesh And Others
Supreme Court Of India · 2026 INSC 985
Electricity Act, 2003-Section 42(5), 42(6), 56(2), 181(2)(r), 181(2)(s)Limitation Act, 1963U.P. Government Electrical Undertaking (Dues Recovery) Act, 1958-Section 5-A