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12,28,363 judgments in All Courts · page 54 of 61,419

High Courts29 Oct 2026Dismissed

State Of Himachal Pradesh Vs Kapil @ Dhillo & Ors.

High Court Of Himachal Pradesh · (2026) 10 SHI CK 4856

Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 20, 29, 42(2), 52A(2), 52A(3), 55, 57Code of Criminal Procedure, 1973-Sections 161, 173(2), 378, 417, 437-ABhartiya Nagarik Suraksha Sanhita, 2023-Section 481
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High Courts29 Oct 2026Disposed Of

Biswa Ranjan Routray Vs State Of Odisha

Orissa High Court · (2026) 10 OHC CK 4669

Bharatiya Nagarik Suraksha Sanhita (BNSS), 2023-Section 483, 187(2), 480(3)Narcotic Drugs and Psychotropic Substances Act, 1985-Section 19, 21(c), 24, 27-A, 29, 36-A(4), 37(1)(b)(ii)Constitution of India-Article 21, 215
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High Courts29 Oct 2026Allowed

M/S Mass N Ergy & Ors. Vs Union Of India & Ors.

Jammu And Kashmir High Court · (2026) 10 J&K CK 4678

Jammu and Kashmir Water Resources (Regulation and Management) Act, 2010-Sections 2(zzh), 91(1), 92(2), 92(4), 96, 97, 120, 128, 128(2), 130, 139, 145, 145(1), 145(1)(d), 145(2), 185-A, 185-A(1), 185-A(2), Chapter XIJammu and Kashmir Water Resources (Regulation and Management) Rules, 2011Constitution of India-Articles 245, 246, 246(1), 246(2), 246(3), 246A, 248, 248(2), 254, 265, 269, 286 and 370; Entries 17, 23, 49, 50, 53 and 66 of List II; Entries 84 and 97 of List I; Part III, Part XI and Seventh Schedule
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High Courts29 Oct 2026Dismissed

Ghulam Mohammad Dhobi Vs Abdul Hamid Malla

Jammu And Kashmir High Court · (2026) 10 J&K CK 4646

Code of Civil Procedure-Section 96, 104, 151, Order XXXIX Rule 10, XXXIX Rules 1, 2, 2A, 4, XLIII Rule 1(r)Transfer of Property Act, 1882-Section 106Constitution of India-Article 227
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High Courts29 Oct 2026Allowed

Sailesh Das & Ors. Vs State Of Odisha & Ors.

Orissa High Court · (2026) 10 OHC CK 4637

Constitution of India-Article 14, 16, 16(1), 16(4), 16(4-A), 16(4-B), 32, 46, 141, 154, 162, 309, 335Rules of the High Court of Orissa, 1948-Rule 6 of Chapter-III, 2 of Chapter-VIIIOdisha Diploma Engineers’ Service (Methods of Recruitment & Conditions of Service) Rules, 2012-Rule 16
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