High Courts24 Mar 2015
Jayantilal Khandwala and Sons Pvt. Ltd. Vs Iffat Ahmedi and Others
Bombay High Court · (2015) 03 BOM CK 0142
Arbitration and Conciliation Act, 1996 - Section 33, 34Contract Act, 1872 - Section 62
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2,534 judgments in All Courts matching “Section 33 Arbitration Act” · page 46 of 127
High Courts24 Mar 2015Partly Allowed
Punj Lloyd Ltd. Vs Hindustan Petroleum Corporation Ltd.
Bombay High Court · (2015) 03 BOM CK 0135
Arbitration Act, 1940 - Section 30, 33, 34Arbitration and Conciliation Act, 1996 - Section 33, 34, 73, 74Civil Procedure Code, 1908 (CPC) - Order 6 Rule 4
High Courts24 Mar 2015Dismissed
State of Uttar Pradesh Vs Harnam Singh
Allahabad High Court · (2015) 4 ADJ 33 : AIR 2015 All 133 : (2015) 111 ALR 16 : (2015) 3 AWC 3207
Arbitration and Conciliation Act, 1996 - Section 11, 33, 34, 75, 81Limitation Act, 1963 - Section 10, 11, 12, 12, 13
High Courts20 Mar 2015Dismissed
State of Rajasthan Vs Shiv Construction Company Ltd. and Others
Rajasthan High Court · (2015) 03 RAJ CK 0123
Arbitration and Conciliation Act, 1996 - Section 11, 31(7), 33, 34, 37
High Courts18 Mar 2015Dismissed
Shree Krishna Paper Mills and Industries Ltd. Vs Gail (India) Ltd. and Others
Delhi High Court · (2015) 03 DEL CK 0235
Arbitration Act, 1940 - Section 30, 33Contract Act, 1872 - Section 73, 74
High Courts13 Mar 2015Partly Allowed
National Highway Authority of India Vs B. Seenaiah and Company (Projects) Ltd.
Calcutta High Court · (2016) 1 ARBLR 50
Arbitration and Conciliation Act, 1996 - Section 2, 2(e), 33, 34, 42Constitution of India, 1950 - Article 236General Clauses Act, 1897 - Section 3(17)
High Courts12 Mar 2015Dismissed
Kunda Madhukar Shetye and Others Vs Shaila Subrao Shetye and Others
Bombay High Court · (2016) 1 ABR 295 : (2015) 5 ALLMR 757 : (2015) 6 MhLj 843
Arbitration and Conciliation Act, 1996 - Section 34, 9Civil Procedure Code, 1908 (CPC) - Order 39 Rule 4Contract Act, 1872 - Section 200
High Courts10 Mar 2015Disposed off
B.R. Arora and Associates (P) Ltd. Vs Airport Authority of India
Delhi High Court · (2015) 3 AD 375 : (2015) 5 ARBLR 151 : (2015) 148 DRJ 634
Arbitration and Conciliation Act, 1996 - Section 33, 34
High Courts02 Mar 2015Allowed
State of M.P. and Others Vs Indermal Samrathmal
Madhya Pradesh High Court · (2015) 03 MP CK 0130
Arbitration and Conciliation Act, 1996 - Section 11, 33, 34, 34(2), 34(2)(a)(b)
High Courts27 Feb 2015Dismissed
National Highways Authority of India Vs Lucknow Varanasi Tollways Pvt. Ltd.
Delhi High Court · (2015) 02 DEL CK 0357
Arbitration and Conciliation Act, 1996 - Section 33, 34, 34 (2) (b) (ii), 9Contract Act, 1872 - Section 17, 18, 19, 55, 73
High Courts21 Feb 2015Allowed
NHPC Ltd. Vs Patel Engineering Ltd. and Others
Punjab And Haryana At Chandigarh · (2015) 6 ARBLR 440 : (2015) 179 PLR 149
Arbitration and Conciliation Act, 1996 - Section 33, 33(1), 34, 34(3)
High Courts18 Feb 2015Disposed off
Sukumar Chand Jain Vs Attam Vallabh Coop. Group Housing
Delhi High Court · (2015) 149 DRJ 192
Arbitration Act, 1940 - Section 30, 33
High Courts18 Feb 2015Dismissed
TRG Industries Pvt. Ltd. Vs N.H.P.C. Ltd.
Delhi High Court · (2015) 5 AD 440 : (2015) 2 ARBLR 352 : (2015) 218 DLT 611
Arbitration Act, 1940 - Section 30, 33Arbitration and Conciliation Act, 1996 - Section 15, 34, 34(2)Contract Act, 1872 - Section 55
High Courts11 Feb 2015Dismissed
State of Rajasthan Vs V Construction
Rajasthan High Court · (2015) 02 RAJ CK 0215
Arbitration Act, 1940 - Section 28(3), 30, 33Arbitration and Conciliation Act, 1996 - Section 34, 34(2)(b), 37Contract Act, 1872 - Section 74
High Courts05 Feb 2015Dismissed
State of Rajasthan Vs Master Construction, Engineers and Contractors
Rajasthan High Court · (2015) 02 RAJ CK 0216
Arbitration and Conciliation Act, 1996 - Section 31(1), 31(2), 32(1), 33, 34Civil Procedure Code, 1908 (CPC) - Order 33 Rule 2, Order 7 Rule 10Limitation Act, 1963 - Section 12, 14, 14(2), 2(h)
High Courts29 Jan 2015Dismissed
Indian Oil Corporation Ltd. and Others Vs Hanuman Filling Station and Others
Rajasthan High Court · (2015) 01 RAJ CK 0083
Arbitration and Conciliation Act, 1996 - Section 33, 34, 37, 8Limitation Act, 1963 - Section 14, 5
High Courts28 Jan 2015Dismissed
National Highways Authority of India Vs Afcons Infrastructure Ltd. and Afcons Pauling (India) Ltd.
Delhi High Court · (2015) 3 AD 787 : (2015) 3 ARBLR 484
Arbitration and Conciliation Act, 1996 - Section 33, 34
High Courts27 Jan 2015Dismissed
State of Rajasthan Vs Bhawan Va Path Nirman (Bohra) and Company
Rajasthan High Court · (2015) 01 RAJ CK 0268
Arbitration and Conciliation Act, 1996 - Section 33, 34, 34(3)Civil Procedure Code, 1908 (CPC) - Order 21 Rule 21Limitation Act, 1963 - Section 29(2), 5
High Courts27 Jan 2015Disposed off
Bank of New York Mellon Vs JCT Ltd.
Punjab And Haryana At Chandigarh · (2015) 127 CLA 223 : (2015) 190 CompCas 86 : (2015) 4 CoMPLJ 239
Arbitration and Conciliation Act, 1996 - Section 11Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Companies Act, 1956 - Section 10, 117, 117A, 117A, 117B
High Courts22 Jan 2015Dismissed
Hirabai Pandurang Satav and Others Vs Ashok Shivajirao Gaikwad and Others
Bombay High Court · (2015) 01 BOM CK 0301
Arbitration Act, 1940 - Section 33, 8Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 - Section 28, 50Maharashtra Rent Control Act, 1999 - Section 28, 28(1), 33, 50