High Courts21 Jul 2015Dismissed
Virender Kumar Jain Vs Bharat Heavy Electricals Ltd.
Delhi High Court · (2015) 5 ARBLR 89
Arbitration and Conciliation Act, 1996 - Section 33, 34
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2,534 judgments in All Courts matching “Section 33 Arbitration Act” · page 45 of 127
High Courts14 Jul 2015Dismissed
Symbiotec Pharmalab Pvt. Ltd. and Others Vs GAIL (India) Ltd. and Others
Madhya Pradesh High Court · (2015) 4 MPLJ 619
Arbitration Act, 1940 - Section 30, 33Constitution of India, 1950 - Article 12, 226Contract Act, 1872 - Section 74
High Courts06 Jul 2015Dismissed
Jeypore Sugar Company Limited Vs Laxmi Organic Industries Ltd. and Others
Madras High Court · (2015) 07 MAD CK 0180
Arbitration Act, 1940 - Section 30, 33Arbitration and Conciliation Act, 1996 - Section 24, 28, 31(3), 34, 34(2)Constitution of India, 1950 - Article 136
High Courts01 Jul 2015Partly Allowed
Dalbir Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 07 P&H CK 0023
Arbitration and Conciliation Act, 1996 - Section 19, 2(1)(h), 28, 32, 33Civil Procedure Code, 1908 (CPC) - Section 80Constitution of India, 1950 - Article 309
High Courts30 Jun 2015
Carzonrent India Pvt. Ltd. Vs Hertz International Ltd.
Delhi High Court · (2015) 6 AD 41 : (2015) 151 DRJ 628
Arbitration Act, 1940 - Section 14, 30, 33Arbitration and Conciliation Act, 1996 - Section 34, 9
High Courts29 Jun 2015Dismissed
Govind Narayan Nagda and Others Vs Nagendra Nagda and Others
Rajasthan High Court · (2015) 06 RAJ CK 0005
Arbitration and Conciliation Act, 1996 - Section 10, 2(d), 7, 8Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Limitation Act, 1963 - Section 3
High Courts28 May 2015Disposed Off
Raitani Engineering Works Pvt. Ltd. Vs Union of India and Others
Gauhati High Court · (2015) 2 GLD 615
Arbitration Act, 1940 - Section 11(6), 14, 14(2), 15, 16Arbitration and Conciliation Act, 1996 - Section 11(6), 33, 34, 34(1), 34(2)
High Courts28 May 2015Disposed off
Raitani Engineering Works Pvt. Ltd. Vs The Union of India and Others
Gauhati High Court · (2015) 5 ARBLR 596 : (2015) 4 GLT 476
Arbitration Act, 1940 - Section 14, 14(2), 15, 16, 16(1)Arbitration and Conciliation Act, 1996 - Section 11(6), 33, 34, 34(1), 34(2)
High Courts22 May 2015Dismissed
Nasir Ahammed Vs National Investigation Agency
High Court Of Kerala · (2016) CriLJ 1101 : (2015) 3 KLT 320
Arbitration and Conciliation Act, 1996 - Section 33, 34, 34(3)Central Excises and Salt Act, 1944 - Section 35, 35-B, 35-C, 35-EE, 35-GCriminal Procedure Code, 1973 (CrPC) - Section 227, 378
High Courts20 May 2015Allowed
K. Sodaran Vs State of Kerala and Others
High Court Of Kerala · (2015) 05 KL CK 0060
Arbitration Act, 1940 - Section 17, 30, 33Civil Procedure Code, 1908 (CPC) - Section 3, 34
High Courts18 May 2015
R.C. Gupta and Brothers Vs B.S.E.S. Rajdhani and Others
Delhi High Court · (2015) 6 AD 426
Arbitration Act, 1940 - Section 14, 17, 30, 33Limitation Act, 1963 - Section 5
High Courts07 May 2015Allowed
M.P. Veneer and Plywood Ltd. Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 2015 MP 142 : (2015) 3 MPLJ 299
Arbitration and Conciliation Act, 1996 - Section 14, 33, 34, 37Limitation Act, 1963 - Section 14
High Courts06 May 2015Disposed off
Veena Nalin Merchant and Others Vs Laljee Godhoo and Co. and Others
Bombay High Court · (2015) 4 ARBLR 49 : (2015) 3 BomCR 778
Arbitration and Conciliation Act, 1996 - Section 33, 34Partnership Act, 1932 - Section 42, 48, 48(1)Trade Marks Act, 1999 - Section 107, 12 (3), 17, 17(1)(vii), 18
High Courts29 Apr 2015Dismissed
Union of India and Others Vs Sankalp Associates
Allahabad High Court · (2015) 5 ADJ 719 : (2015) 111 ALR 200 : (2015) 4 AWC 3628 : (2015) 128 RD 622
Arbitration and Conciliation Act, 1996 - Section 11(5), 3, 34, 43Civil Procedure Code, 1908 (CPC) - Order 33 Rule 2Limitation Act, 1963 - Section 10, 11, 12, 13, 14, 14
High Courts23 Apr 2015Allowed
S.R. Thermocole (EPS) Packaging Pvt. Ltd. Vs Bajaj Allianz General Insurance Co. Ltd.
Bombay High Court · (2016) 1 ARBLR 30 : (2015) 5 MhLj 417
Arbitration and Conciliation Act, 1996 - Section 21, 33, 33 (4), 34, 34(3)Limitation Act, 1963 - Section 5
High Courts23 Apr 2015
R.M. Sinha and Co. Vs State of Jharkhand
Jharkhand High Court · (2015) 04 JH CK 0035
Arbitration Act, 1940 - Section 17Arbitration and Conciliation Act, 1996 - Section 33, 34, 34(1), 34(3), 36Civil Procedure Code, 1908 (CPC) - Section 151
High Courts21 Apr 2015Dismissed
M.G. Contractors Pvt. Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 5 ARBLR 521 : (2015) 179 PLR 277 : (2015) 4 RCR(Civil) 493
Arbitration and Conciliation Act, 1996 - Section 33, 34, 34(1), 34(3), 43Limitation Act, 1963 - Section 10, 11, 12, 13, 14, 14
High Courts20 Apr 2015Dismissed
Ridgeview Construction Pvt. Ltd. and Others Vs Skyhigh Properties Pvt. Ltd.
Delhi High Court · (2015) 6 AD 66
Arbitration Act, 1940 - Section 30, 33Arbitration and Conciliation Act, 1996 - Section 11, 11(6), 34Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts15 Apr 2015Allowed
RRB Energy Limited Vs Vestas Wind Systems and Others
Delhi High Court · (2015) 219 DLT 516
Arbitration and Conciliation Act, 1996 - Section 11, 11(6), 16, 33, 34Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11, 151, 94Penal Code, 1860 (IPC) - Section 52
High Courts13 Apr 2015
Prestige Foods Ltd. Vs The STC of India
Delhi High Court · (2015) 6 AD 24
Arbitration Act, 1940 - Section 15, 16, 30, 33Civil Procedure Code, 1908 (CPC) - Order 9 Rule 4