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12,29,635 judgments in All Courts · page 440 of 61,482

Tribunals and Commissions21 Sept 2026Dismissed

Mr. Vilas Vasant Gandhe Vs Encore Asset Reconstruction Pvt. Ltd. & Anr.

Debts Recovery Appellate Tribunal · (2026) 09 DRAT CK 6105

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI Act)-Section 17, 13(4), 18Banking Companies Act, 1956

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Tribunals and Commissions21 Sept 2026

DCIT, Central Circle-19, Delhi Vs Megha Engineering Infrastructures Ltd

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5962

Income-tax Act, 1961-Section 143(3), 80IA(4), 119

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Tribunals and Commissions21 Sept 2026

Friends Associates Charitable Trust Vs Income Tax Officer, Ward Exempt 1(1), Delhi

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5961

Income-tax Act, 1961-Section 154, 11, 12A, 11(2), 139(1), 119(2)(b)

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Tribunals and Commissions21 Sept 2026Allowed

Azure Green Tech Private Limited Vs Deputy Commissioner Of Income Tax, Circle 1(1), Delhi

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5960

Income-tax Act, 1961-Section 143(3), 144C(3), 144B, 263, 92CA, 201(1), 201(1A), 201, 40(a)(i), 94B, 271C, 40(a)(ia), 194C(2), 194I, 139(1), Chapter XVII-B

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Tribunals and Commissions21 Sept 2026Allowed

Blue Bell Dr Ram Tirth Dube Memorial Shiksha Sansthan Vs Exemption Ward

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6691

Income-tax Act, 1961-Section 143(1), 12AB, 11, 12A(1)(b), 139(1), 154, 250, 80G

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Tribunals and Commissions21 Sept 2026

Inderjeet Chopra Vs ITO Ward 58(8) Delhi

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6690

Income-tax Act, 1961-Section 143(3), 68, 115BBE, 44AD

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Tribunals and Commissions21 Sept 2026

Expedia Lodging Partner Services Sarl Vs The ACIT, Circle – 1(2)(2) International Taxation, Delhi

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6689

Income Tax Act, 1961-Section 143(3), 144C(13), 144C(5), 153, 144C(6), 234B, 270A, 92CC, 92CD, 133(6)Indian Contract Act, 1872-Section 182Income-tax Rules, 1962-Rule 10

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Tribunals and Commissions21 Sept 2026

DR Engineers Private Limited Vs The AO, Ward 40(1), Income Tax Department

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6688

Income-tax Act, 1961-Section 250, 147, 144B, 251(2), 250(6B), 69C, 115BBE, 271AAC(1), 139(1), 148, 133(6), 145(3)

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Tribunals and Commissions21 Sept 2026

Braham Prakash Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6676

Income Tax Act, 1961-Section 250, 143(3), 144B

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Tribunals and Commissions21 Sept 2026

Choudhary Constructions And Earthmovers Co. Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6675

Income Tax Act, 1961-Section 250, 145(3)

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Tribunals and Commissions21 Sept 2026Allowed

Aimamedia Foundation Vs CIT(Exemption)

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6674

Income Tax Act, 1961-Section 12AB(1)(b)(ii)(B), 12A(1)(ac)(ii)

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Tribunals and Commissions21 Sept 2026Allowed

Aimamedia Foundation Vs CIT(Exemption)

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6673

Income Tax Act, 1961-Section 12AB(1)(b)(ii)(B), 12A(1)(ac)(ii)

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Tribunals and Commissions21 Sept 2026Allowed

Binay Kumar Khandelwal Vs ITO

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6672

Income Tax Act, 1961-Section 250, 144

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Tribunals and Commissions21 Sept 2026

Expedia Lodging Partner Services Sarl Vs The ACIT, Circle – 1(2)(2) International Taxation, Delhi

Income Tax Appellate Tribunal · 2024 INSC 754

Income Tax Act, 1961-Section 147, 144C(13), 144C(5), 153, 144C(6), 234A, 234B, 234F, 270A, 148, 151, 148A(d), 148A(b), 148A, 149, 151(i), 151(ii), 132, 132A, 153A, 153CIncome-tax Rules, 1962-Rule 10Income-tax (Appellate Tribunal) Rules, 1963-Rule 11

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Tribunals and Commissions21 Sept 2026Allowed

Shri Ganesh Auto Parts Vs Assessment Unit, Centre, National Faceless Appeal Centre (NFAC), New Delhi

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6662

Income Tax Act, 1961-Section 250, 144B, 143(1), 147, 148A, 148, 142(1), 115BBE, 145, 44AB

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Tribunals and Commissions21 Sept 2026

Raj Kumar Vs Deputy Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6659

Income Tax Act, 1961-Section 250, 143(3), 132, 143(2), 142(1), 153C(1), 153C

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Tribunals and Commissions21 Sept 2026Partly Allowed

Navnidhi Goyal Vs ITO, Ward 3(1), Gurgaon

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6351

Income-tax Act, 1961-Section 139, 142, 142(1), 143(2), 143(3), 143(3A), 143(3B), 143(3C), 144, 144B, 144C, 147, 148, 148A, 151, 151AThe Taxation and Other Laws (Relaxation and Amendment of certain Provisions), Act, 2020Finance Act, 2018

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Tribunals and Commissions21 Sept 2026

Deepak Goel Vs ACIT Circle-43(1)

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6331

Income-tax Act, 1961-Section 147, 144, 148, 143(2), 124(3), 292BB

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Tribunals and Commissions21 Sept 2026

Toyota Tsusho Corporation Vs DCIT (Int. Tax.) Circle – 3(1)(1)

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6257

Income Tax Act, 1961-Section 5(2), 9(1), 9(1)(i), 44DA, 133(6), 143(3), 144C(13), 192, 250Income Tax (Appellate Tribunal) Rules, 1963-Rule 29Income Tax Rules, 1962-Rule 10

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Tribunals and Commissions21 Sept 2026

V.K. Baby Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 5780

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