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2,534 judgments in All Courts matching “Section 33 Arbitration Act” · page 44 of 127

High Courts30 Sept 2015Dismissed

Asish Debnath and Others Vs Ginia Devi Dhelia

Gauhati High Court · (2015) 4 GLT 1050

Arbitration Act, 1940 - Section 33, 5Assam Urban Areas Rent Control Act, 1972 - Section 4, 5, 7(2), 8Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23, Order 41 Rule 23 A, Order 41 Rule 23(A), Order 41 Rule 33, Order 43 Rule 1(u)
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High Courts15 Sept 2015Allowed

Gopikisan Vs Indubai and Others

Bombay High Court · (2015) 09 BOM CK 0009

Arbitration and Conciliation Act, 1996 - Section 37(1)Bombay Civil Courts Act, 1869 - Section 21, 28, 5, 8Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, 114, 115, 145
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Supreme Court05 Aug 2015Dismissed

Indian Rare Earths Ltd. Vs Unique Builders Ltd.

Supreme Court Of India · AIR 2015 SC 3137 : (2015) 6 ARBLR 112 : (2015) 3 CDR 773 : (2015) 4 CGLJ 138 : (2015) 4 RCR(Civil) 275 : (2015) 8 SCALE 617 : (2016) 1 SCC 700 : (2015) 4 WLN 121

Arbitration Act, 1940 - Section 20, 21, 30, 33, 34
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