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12,29,635 judgments in All Courts · page 336 of 61,482

Tribunals and Commissions30 Sept 2026

M/s FIITJEE Limited Vs ACIT

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5916

Income Tax Act, 1961-Section 250, 14A, 234A, 234B, 143(3)Income Tax Rules, 1962-Rule 8D
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Tribunals and Commissions30 Sept 2026Allowed

Rattiram Vs Ward-2

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5915

Income Tax Act, 1961-Section 250, 250(4), 143(3)/144B, 68, 115BBE, 234A, 234B, 142(1), 143(2), 271AAC(1)Income Tax Rules, 1962-Rule 46ATaxation Laws (Second Amendment) Act, 2016
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Tribunals and Commissions30 Sept 2026Allowed

Sindhu Farms Pvt. Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5914

Income Tax Act, 1961-Section 143(3), 144B, 2(22)(e), 2(22), 243A, 234B, 234C, 143(1), 154, 56(1)Companies Act
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Tribunals and Commissions30 Sept 2026

M/s FIITJEE Limited Vs ACIT

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5912

Income Tax Act, 1961-Section 250, 14A, 234A, 234B, 143(3)Income Tax Rules, 1962-Rule 8D
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High Courts30 Sept 2026Allowed

Sayabh Khan Vs State Of Rajasthan & Anr.

Rajasthan High Court · (2026) 09 RAJ CK 5904

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 442, 180, 183, 193(6), 230, 232, 249, 250, 250(1), 250(2), 251, 252(1)Bharatiya Nyaya Sanhita, 2023-Section 137(2), 74, 78(2), 61(2)Protection of Children from Sexual Offences Act, 2012-Sections 7/8, 11/12
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