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12,29,635 judgments in All Courts · page 267 of 61,482

High Courts07 Oct 2026Dismissed

Jaipal Vs Anil Kumar & Ors.

Allahabad High Court · (2026) 10 AHC CK 0811

Constitution of India-Article 227Code of Civil Procedure, 1908-Order I Rule 10, XXI Rule 15, XXI Rule 16, XXI Rules 11 and 17, XXII, XXII Rule 4, Section 146Code of Civil Procedure (Amendment) Act, 1976
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High Courts07 Oct 2026Dismissed

Zakir & Ors. Vs Bundu & Ors.

Allahabad High Court · (2026) 10 AHC CK 0817

Constitution of India-Article 227Code of Civil Procedure, 1908-Section 7, 9, 91, 92, 94, 95, 96 to 112, 115, 151, Order II Rule 1, X Rule 3, XV, XVIII, XXII Rule 3, XXII Rule 3(2), XLI to XLV, XLVII, L Rule 1, LIProvincial Small Cause Courts Act, 1887-Section 17
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High Courts07 Oct 2026Disposed Of

Nirupama Nanda Vs State Of Odisha & Ors.

Orissa High Court · (2026) 10 OHC CK 0386

Constitution of India-Articles 226 and 227Income Tax Act, 1961-Chapter XVII, Section 2(23C), 143(1), 191, 192(1), 192(1A), 192(2C), 192(2D), 199, 201, 201(1), 203, 205, 221(1), 226(3), 234B, 234CIncome Tax Act, 2025-Section 398
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