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12,29,077 judgments in All Courts · page 204 of 61,454

High Courts12 Oct 2026Partly Allowed

Zubair Ahmed Vs State Govt. Of NCT Of Delhi & Anr.

Delhi High Court · 2024 INSC 142

Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 528, 210, 227Indian Penal Code, 1860-Sections 406, 420, 120BCode of Criminal Procedure, 1973-Sections 200, 156(3), 173, 397, 190, 204, 192
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High Courts12 Oct 2026Allowed

M/S Sylvania & Laxman Ltd. Vs UOI

Delhi High Court · (2026) 10 DEL CK 0944

Code of Civil Procedure, 1908-Order XLVII Rule 1, Section 114, VI Rule 17, 151Constitution of India-Article 141Land Acquisition Act, 1894-Section 28, 23(1-A)
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High Courts12 Oct 2026Allowed

Ms. Sukla Sikder Vs Mrs. Rani (Dead) & Ors.

Delhi High Court · (2026) 10 DEL CK 0933

Code of Civil Procedure, 1908-Section 100, Order XII Rule 6, XLI Rule 27, XLI Rule 31Delhi Rent Control ActTransfer of Property Act, 1882-Section 54, 8, 109
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High Courts12 Oct 2026Dismissed

Kulsum Begum Vs Syed Yayah Nizami

Delhi High Court · (2026) 10 DEL CK 0931

Code of Civil Procedure, 1908-Section 100, 11, Order VII Rule 11, VII Rule 11(d), II Rule 2, XXIII Rule 1, XXIII Rule 1(3), XXIII Rule 1(4), XXI Rule 97Evacuee Property Act-Section 7Delhi Rent Control Act-Section 14(1)(e), 25B, 25
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