High Courts12 Oct 2026Disposed Of
Gopal & Ors. Vs State Of H.P. & Ors.
High Court Of Himachal Pradesh · (2026) 10 SHI CK 0963
JUDGMENT DATABASE
Search 12,29,020 Indian judgments.
12,29,020 judgments in All Courts · page 201 of 61,451
High Courts12 Oct 2026
Abdullah Vs State Of HP
High Court Of Himachal Pradesh · (2026) 10 SHI CK 0962
Narcotic Drugs and Psychotropic Substances Act (NDPS Act)-Section 21, 15Constitution of India-Article 21
High Courts12 Oct 2026Allowed
Joseph Vanlalawmawma Vs Vanlalfaka & Anr.
Gauhati High Court · (2026) 10 GAU CK 0961
Constitution of India-Article 226, 227Legal Services Authorities Act, 1987-Section 19, 21, 21(2)National Legal Services Authority (Lok Adalats) Regulations, 2009-Regulation 13, 17(2)(5)
High Courts12 Oct 2026
Jamsed Ali Vs The Union Of India & Ors.
Gauhati High Court · (2026) 10 GAU CK 0960
Constitution of India-Article 226State Emblem of India (Prohibition of Improper Use) Act 2005Evidence Act, 1872-Section 79
High Courts12 Oct 2026Disposed Of
Zubair Vs State Of Nct Of Delhi
Delhi High Court · 2025 INSC 1370
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 109(1), 305(a), 312, 61(2), 3(5)Arms Act, 1959-Sections 25, 27
High Courts12 Oct 2026Disposed Of
Lalenghluni Vs Dr Renu Sharma & Ors.
Gauhati High Court · (2026) 10 GAU CK 0958
Contempt of Courts Act, 1971-Section 12, 2(b)Contempt of Court Gauhati High Court Rules 1977-Rule 9Constitution of India-Article 215, 300-A
High Courts12 Oct 2026Allowed
Chanchchal Rameshwar Sharma & Anr. Vs State Of Nct Of Delhi & Ors.
Delhi High Court · (2026) 10 DEL CK 0957
Bhartiya Nyaya Sanhita, 2023-Section 316(4), 318(4), 3(5), 316, 316(2), 318/1/2/3Company Act, 2013-Section 447
High Courts12 Oct 2026Allowed
Rohit Vs State (NCT Of Delhi)
Delhi High Court · (2026) 10 DEL CK 0956
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 183, 180Bharatiya Nyaya Sanhita, 2023-Section 137(2), 64(1), 351(2)Protection of Children from Sexual Offences Act, 2012-Section 6
High Courts12 Oct 2026Allowed
Smt Shobha Vijender Vs The State Nct Of Delhi & Anr.
Delhi High Court · (2026) 10 DEL CK 0955
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 447, 528Indian Penal Code-Section 143, 147, 323, 342, 354, 34, 506
High Courts12 Oct 2026Dismissed
Deepak Vs State NCT Of Delhi
Delhi High Court · (2026) 10 DEL CK 0953
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 309(4), 309(6), 311, 3(5)
High Courts12 Oct 2026Disposed Of
Vinod Kumar & Anr. Vs The State (Govt. Of N.C.T, Delhi) & Anr.
Delhi High Court · (2026) 10 DEL CK 0952
Bharatiya Nyaya Suraksha Sanhita, 2023-Section 430Code of Criminal Procedure, 1973-Section 389Indian Penal Code, 1860-Sections 498A, 304B, 34
High Courts12 Oct 2026Allowed
Tanvi Rajput Vs State (NCT Of Delhi) & Anr.
Delhi High Court · (2026) 10 DEL CK 0951
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Sections 328, 379, 506
High Courts12 Oct 2026
Union Of India Vs Swadeshi Civil Infrastructure Pvt. Ltd.
Delhi High Court · (2026) 10 DEL CK 0950
Arbitration & Conciliation Act, 1996-Section 34, 37Indian Contract Act, 1872-Sections 73, 74Constitution of India-Article 142
High Courts12 Oct 2026Disposed Of
Jitender & Ors. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2026) 10 DEL CK 0949
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Sections 498A, 306, 34Code of Criminal Procedure, 1973-Section 482, 320
High Courts12 Oct 2026Disposed Of
CA Deepak Gupta Vs CA Shubham Jain
Delhi High Court · (2026) 10 DEL CK 0948
Arbitration and Conciliation Act, 1996-Section 12(2)
High Courts12 Oct 2026Dismissed
Freecharge Payment Technologies Pvt Ltd Vs Frederica Marketing Pvt Ltd
Delhi High Court · (2026) 10 DEL CK 0947
High Courts12 Oct 2026Partly Allowed
Zubair Ahmed Vs State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · 2024 INSC 142
Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 528, 210, 227Indian Penal Code, 1860-Sections 406, 420, 120BCode of Criminal Procedure, 1973-Sections 200, 156(3), 173, 397, 190, 204, 192
High Courts12 Oct 2026Dismissed
Sharma Enterprises Vs National Building Construction Corporation Ltd.
Delhi High Court · (2026) 10 DEL CK 0945
Indian Stamp Act, 1899
High Courts12 Oct 2026Allowed
M/S Sylvania & Laxman Ltd. Vs UOI
Delhi High Court · (2026) 10 DEL CK 0944
Code of Civil Procedure, 1908-Order XLVII Rule 1, Section 114, VI Rule 17, 151Constitution of India-Article 141Land Acquisition Act, 1894-Section 28, 23(1-A)
High Courts12 Oct 2026Dismissed
Gaurav Enterprises Vs Commissioner, Transport Department
Delhi High Court · (2026) 10 DEL CK 0943
Indian Stamp Act, 1899