High Courts12 Oct 2026Dismissed
Deepak Behl Vs Chander Dev Chawla
Delhi High Court · (2026) 10 DEL CK 0932
CPC-Section 100, Order VII Rule 11TPA-Section 106Hindu Succession Act, 1956
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Search 12,28,929 Indian judgments.
12,28,929 judgments in All Courts · page 198 of 61,447
High Courts12 Oct 2026Dismissed
Kulsum Begum Vs Syed Yayah Nizami
Delhi High Court · (2026) 10 DEL CK 0931
Code of Civil Procedure, 1908-Section 100, 11, Order VII Rule 11, VII Rule 11(d), II Rule 2, XXIII Rule 1, XXIII Rule 1(3), XXIII Rule 1(4), XXI Rule 97Evacuee Property Act-Section 7Delhi Rent Control Act-Section 14(1)(e), 25B, 25
High Courts12 Oct 2026Dismissed
Eastern Coalfields Limited Vs Union of India & Ors.
Calcutta High Court · (2026) 10 CAL CK 0930
I.D. Act-Sections 17A, 17(2), 18, 29, 32, 10-AModel Standing Orders-Clauses 17 (i) (a), (o) & (u)
High Courts12 Oct 2026Disposed Of
Anjana Santra Vs The Joint Commissioner Of Revenue, State Tax, Durgapur Circle & Ors.
Calcutta High Court · (2026) 10 CAL CK 0929
West Bengal Goods and Services Tax Act-Section 107Central Goods and Services Tax Act, 2017
High Courts12 Oct 2026Dismissed
Bengal Chemicals and Pharmaceuticals Ltd. & Anr. Vs The State Of West Bengal & Ors.
Calcutta High Court · (2026) 10 CAL CK 0928
Companies Act, 1956Industrial Disputes Act, 1947-Section 2(a), 10(1), 39General Clauses Act, 1897-Section 21
High Courts12 Oct 2026
Maya Saha @ Maya Rani Saha & Ors. Vs The State Of West Bengal & Anr.
Calcutta High Court · (2026) 10 CAL CK 4119
Code of Criminal Procedure, 1973-Sections 482, 161, 82, 362Indian Penal Code, 1860-Sections 417, 494, 498A, 376, 406, 120BDowry Prohibition Act-Sections 3 and 4
High Courts12 Oct 2026
Partha Sarathi Guha Vs Supriya Guha
Calcutta High Court · 2024 INSC 530
Code of Criminal Procedure, 1973-Section 125, 397, 401, 482Special Marriage Act, 1954-Section 36Indian Penal Code-Section 498A
High Courts12 Oct 2026Disposed Of
National Insurance Co. Ltd. Vs Sabitri Maji & Ors.
Calcutta High Court · 2026 INSC 767
Indian Penal Code-Sections 279, 337, 338, 427 and 304AMotor Vehicles Act, 1988
High Courts12 Oct 2026Allowed
Gorakshnath Maruti Thorat Vs The State Of Maharashtra & Ors.
Bombay High Court · (2026) 10 BOM CK 0925
Constitution of India-Article 226, 14
High Courts12 Oct 2026Dismissed
Rabindra Nath Naskar Vs The State Of West Bengal & Ors.
Calcutta High Court · (2026) 10 CAL CK 0924
West Bengal Land Reforms Act, 1955-Section 4CWest Bengal Land Reforms and Tenancy Tribunal Act, 1997-Sections 6, 10
High Courts12 Oct 2026Allowed
Rambhau Abaji Gulve @ Ramdas Abaji Gulve Vs The State Of Maharashtra & Ors.
Bombay High Court · (2026) 10 BOM CK 0923
Constitution of India-Article 226, 14
High Courts12 Oct 2026Allowed
Sandeep Jha @ Sandeep Kr. Jha & Ors. Vs The State Of West Bengal
Calcutta High Court · (2026) 10 CAL CK 0922
BNSS, 2023-Section 447, 448, 480(1), 483(3), 528, 317(3)BNS, 2023-Section 61(2), 126(2), 238, 310(2), 317(3), 317(4), 319(2)Code of Criminal Procedure, 1908-Chapter II, Section 15, 406, 408, 408(1)
High Courts12 Oct 2026Dismissed
State Of West Bengal Vs Rajpath Contractors And Engineers Limited
Calcutta High Court · (2026) 10 CAL CK 0921
Arbitration and Conciliation Act, 1996-Section 37(1)(c), 34, 37, 31(7), 31(7)(a)Arbitration Act, 1940
High Courts12 Oct 2026Dismissed
Shreepad Gadre & Anr. Vs The State Of West Bengal & Ors.
Calcutta High Court · (2026) 10 CAL CK 0920
Code of Civil Procedure-Order VI Rule 17Constitution of India-Article 226
High Courts12 Oct 2026Disposed Of
Sk. Taiyab Ali & Anr. Vs CESC Limited & Anr.
Calcutta High Court · (2026) 10 CAL CK 0919
Electricity Act, 2003-Section 126West Bengal Electricity Regulatory Commission (Standards of Performance of Licensees Relating to Consumer Services) Regulations, 2010-Regulation 13.9West Bengal Electricity Regulatory Commission (Electricity Supply Code) Regulations, 2013-Regulation 3.4.2, 4.6, 4.6.1, 4.6.4, 6.2.4
High Courts12 Oct 2026Disposed Of
Sufal Halder Vs The Deputy Commissioner Of Revenue, Salt Lake Charge & Ors.
Calcutta High Court · (2026) 10 CAL CK 0918
West Bengal Goods and Services Tax Act-Section 107Central Goods and Services Tax Act, 2017-Section 107
High Courts12 Oct 2026Disposed Of
ABC Vs State Of Maharashtra & Anr.
Bombay High Court · (2026) 10 BOM CK 0917
Medical Termination of Pregnancy Act, 1971-Section 3, 3(1), 3(2), 3(2)(b), 3(2A), 3(2B), 3(2C), 3(3), 3(4)Medical Termination of Pregnancy Rules, 2003-Rule 3A, 3-BMaharashtra Termination of Pregnancy Rules, 2003
High Courts12 Oct 2026Allowed
Vishal Agarwal Vs State Of West Bengal & Anr.
Calcutta High Court · (2026) 10 CAL CK 0916
Negotiable Instruments Act, 1881-Section 138Indian Penal Code, 1860-Sections 420, 406, 506Code of Criminal Procedure, 1973-Section 164, 482, 216, 228
High Courts12 Oct 2026Disposed Of
Comunidade Of Serula Vs Indian Overseas Bank
Bombay High Court · (2026) 10 BOM CK 0915
High Courts12 Oct 2026Dismissed
Uttam Zamaji Bhoyar & Ors. Vs The State Of Maharashtra & Ors.
Bombay High Court · (2026) 10 BOM CK 0914
Mamlatdars' Courts Act, 1906-Section 5, 14, 15, 23