High Courts23 Apr 2026Dismissed
Niasha Behera Vs State Of Odisha And Others
Orissa High Court · (2026) 04 OHC CK 1487
JUDGMENT DATABASE
Search 12,33,556 Indian judgments.
12,33,556 judgments in All Courts · page 1,598 of 61,678
High Courts23 Apr 2026Allowed/Disposed Of
M/S. Thriveni Earthmovers Pvt. Ltd And Others Vs State Of Odisha & Others
Orissa High Court · (2026) 04 OHC CK 1486
High Courts23 Apr 2026Allowed
Ramananda Mishra And Others Vs State Of Odisha & Others
Orissa High Court · (2026) 04 OHC CK 1485
Orissa Survey And Settlement Rules, 1962-Rule 34, 35Orissa Government Land Settlement Act, 1962-Section 7A(3)Odisha Communal Forest And Private Lands (Prohibition Of Alienation) Act, 1948-Section 3, 4
High Courts23 Apr 2026Allowed
Devi Pr.Mohanty (Dead) Debika Rani Mohanty & Another Vs Member, Board Of Revenue, Orissa & Others
Orissa High Court · (2026) 04 OHC CK 1484
Orissa Survey And Settlement Rules, 1962-Rule 34, 34(e), 62Orissa Survey And Settlement Act, 1958-Section 15, 15(b), 32, 42
High Courts23 Apr 2026Disposed Of
Mohan Gadari And Others Vs South Eastern Coal Field Limited And Others
Madhya Pradesh High Court · (2026) 04 MP CK 1309
Constitution Of India, 1950-Article 12, 14, 21, 226, 300A
High Courts23 Apr 2026Disposed Of
Dr. Mustaq Mansoori Vs Surekha Parmar And Others
Madhya Pradesh High Court · (2026) 04 MP CK 1301
Code Of Criminal Procedure, 1973-Section 2(wa), 200, 372, 378, 378(4)Indian Penal Code, 1860-Section 34, 147, 323, 504, 506(II)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 413, 419(4)
High Courts23 Apr 2026Disposed Of
Yash Sukhwani And Others Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2026) 04 MP CK 1300
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Bharatiya Nyaya Sanhita, 2023-Section 54, 69, 115(2), 351(2), 352Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989-Section 3(1)(w)(i), 3(2)(v)
High Courts23 Apr 2026Disposed Of
Yamna Patel Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2026) 04 MP CK 1299
Constitution Of India, 1950-Article 226National Security Act, 1980-Section 3(2), 3(3)
High Courts23 Apr 2026Allowed
Ravindra Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2026) 04 MP CK 1298
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Madhya Pradesh Excise Act, 1915-Section 34(2)
High Courts23 Apr 2026Allowed
Injeel Ahemad Ansari Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2026) 04 MP CK 1297
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 69
High Courts23 Apr 2026Disposed Of
Pradeep Kushwah Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2026) 04 MP CK 1296
Constitution Of India, 1950-Article 226Madhya Pradesh Land Revenue Code Act, 1959-Section 248, 248(2A)
High Courts23 Apr 2026Disposed Of
Mohammad Sahil Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2026) 04 MP CK 1295
Constitution Of India, 1950-Article 226Bharatiya Nyaya Sanhita, 2023-Section 3(5), 109, 115(2), 119(1), 296(b), 351(3)
High Courts23 Apr 2026Dismissed
Ms. C Varsha Chowdary Vs National Testing Agency & Ors
Karnataka High Court · (2026) 04 KAR CK 1176
Constitution Of India, 1950 - Article 142
High Courts23 Apr 2026Allowed
Nagendra @ Nagu Vs State By Hanuru Police Station
Karnataka High Court · (2026) 04 KAR CK 1175
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 20(b)(ii)(B)
High Courts23 Apr 2026Allowed
Ammena BI Vs State Of Karnataka
Karnataka High Court · (2026) 04 KAR CK 1174
High Courts23 Apr 2026Disposed Of
Mohd. Kabir Vs Union Territory of Jammu and Kashmir
Jammu And Kashmir High Court · (2026) 04 J&K CK 1151
Narcotic Drugs and Psychotropic Substances Act, 1988- Section 3Bharatiya Nagarik Suraksha Sanhita, 2023- Section 129, 135(3), 136
High Courts23 Apr 2026Disposed Of
Nenggrik D. Sangma Vs State Of Meghalaya
Meghalaya High Court · (2026) 04 MEG CK 1063
Indian Penal Code, 1860 - Section 368, 376(1)
High Courts23 Apr 2026Disposed Of
Jomirul Islam Vs State Of Meghalaya & Ors
Meghalaya High Court · (2026) 04 MEG CK 1062
High Courts23 Apr 2026Disposed Of
Riyazul Hoque Vs State Of Meghalaya & Ors
Meghalaya High Court · (2026) 04 MEG CK 1061
High Courts23 Apr 2026Disposed Of
Raj Kishor Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2026) 04 SHI CK 1002