High Courts23 Apr 2026
Parveen Khanna & Ors. Vs Union Of India
Delhi High Court · (2026) 04 DEL CK 2381
Land Acquisition Act, 1894-Section 18, 4, 6, 12(2), 18(2)(b), 30/31Constitution of India-Article 226
JUDGMENT DATABASE
Search 12,33,556 Indian judgments.
12,33,556 judgments in All Courts · page 1,595 of 61,678
High Courts23 Apr 2026
Sushil Kumari Vs Delhi Development Authority & Ors.
Delhi High Court · (2026) 04 DEL CK 2383
Constitution of India-Article 226Delhi Co-operative Societies Rules, 1973
High Courts23 Apr 2026
Sh. Uttam Pandit @ Uttim Lal Yadav & Ors. Vs Sh. Ramesh Chand & Ors.
Delhi High Court · (2026) 04 DEL CK 2385
CPC-Section 100, Order XLI Rules 1 and 2, 10, XXXIX Rule 1 and 2, 151, XXVI Rule 9, 2 Rule 2Specific Relief Act, 1877-Section 34, 9 (corresponding to the present Section 6)Transfer of Property Act, 1882-Section 54
High Courts23 Apr 2026
Ravi Malik Vs Ashok Kumar Malik
Delhi High Court · (2026) 04 DEL CK 2389
Code of Civil Procedure, 1908-Section 96, Order XLI Rule 1Benami Transactions (Prohibition) Act, 1988-sub-Clause 3 of Clause 4Evidence Act-Section 114(g)
High Courts23 Apr 2026
Sh. Sarjeet Sharma & Ors. Vs Sh. Jagdev Sharma & Ors.
Delhi High Court · (2026) 04 DEL CK 2391
Code of Civil Procedure, 1908-Section 96, Order XLIDelhi Land Reforms Act, 1954-Section 33Indian Partnership Act-Section 69
High Courts23 Apr 2026
Gourav Kumar Katara & Anr. Vs Secretary, Department Or Personnel And Training & Ors.
Delhi High Court · (2026) 04 DEL CK 2417
High Courts23 Apr 2026
UOI Thr. Secretary Ministry Of Health & Family Welfare Vs Chahat Ram & Ors.
Delhi High Court · (2026) 04 DEL CK 2421
Constitution of India-Articles 14 and 16
High Courts23 Apr 2026
Bharat Heavy Electriclas Limited Vs Offshore Infrastructure Limited
Delhi High Court · 2026 INSC 6
Arbitration and Conciliation Act, 1996-Section 4, 11, 11(6), 12(5), 14, 15, 18, 21, 34, 34(2)(b), 36, Seventh Schedule
High Courts23 Apr 2026
Indian Bank (Formerly Known As Allahabad Bank) Vs G.K. Kaushik
Delhi High Court · (2026) 04 DEL CK 2498
Constitution of India-Article 226, 227Industrial Disputes Act, 1947-Section 17B, 10, 11-A, 33Evidence Act
High Courts23 Apr 2026
Gaurav Anand Vs Kako Apparel India
Delhi High Court · (2026) 04 DEL CK 2499
CPC-Order XII Rule 6, Section 151
High Courts23 Apr 2026
Sanjay Chaudhary Vs State
Delhi High Court · (2026) 04 DEL CK 2500
Indian Penal Code 1860 (IPC)-Sections 363, 365, 366, 376
High Courts23 Apr 2026
Jasjit Singh Mangat & Anr. Vs Union Of India Through Ministry Of Home Affairs & Ors.
Delhi High Court · (2026) 04 DEL CK 2501
Allocation of Business RulesHindu Minority and Guardianship ActGuardians and Wards Act, 1890
High Courts23 Apr 2026
Rajender Sharma Vs Union Of India Through Land Acquisition Collector (LAC)
Delhi High Court · (2026) 04 DEL CK 2502
Land Acquisition Act, 1894-Section 4, 6, 18, 28A, 28-A
High Courts23 Apr 2026
Dr Om Prakash Kharbanda & Anr. Vs Adm/Lac, Distt. North & Anr.
Delhi High Court · (2026) 04 DEL CK 2503
Land Acquisition Act, 1894
High Courts23 Apr 2026
Kailash Chand @ Bobby Vs State Thr. N.C.T. Of Delhi
Delhi High Court · (2026) 04 DEL CK 2504
IPC-Section 392/397, 392Arms Act-Section 25/27
High Courts23 Apr 2026
Delhi Police Through Commissioner Of Police Vs Sanjay Tomar
Delhi High Court · (2026) 04 DEL CK 2520
Constitution of India-Article 226
High Courts23 Apr 2026
Vrinda Goel Vs National Testing Agency (NTA)
Delhi High Court · (2026) 04 DEL CK 2290
Constitution of India-Article 226
High Courts23 Apr 2026
Tata Capital Limited Vs M/s Unique Auto Sales Private Limited & Ors.
Delhi High Court · (2026) 04 DEL CK 2155
Arbitration and Conciliation Act, 1996-Section 8, 11, 11(6), 11(6-A), 12(2), 16, 21, 37, Fourth Schedule
High Courts23 Apr 2026Disposed Of
Neetu Agrawal Vs Gail (India) Ltd
Delhi High Court · (2026) 04 DEL CK 2157
Arbitration and Conciliation Act, 1996-Section 9, 11, 12(2), 17, 21, Fourth Schedule
High Courts23 Apr 2026
M/s Ambience Developers And Infrastructure Pvt. Ltd. Vs M/s Anon Foods And Beverages Pvt. Ltd
Delhi High Court · (2026) 04 DEL CK 2159
Arbitration and Conciliation Act, 1996-Section 11(6), 21, 11, 8, 16, 37, 12(2), 11(6-A)