High Courts27 Apr 2026Dismissed
Union Bank Of India Vs Chedda Lal Sharma
Delhi High Court · (2026) 04 DEL CK 0851
Constitution of India, 1950- Article 226, 227Industrial Disputes Act, 1947- Section 2A, 2(s), 17B, 25B, 25F
JUDGMENT DATABASE
Search 12,32,888 Indian judgments.
12,32,888 judgments in All Courts · page 1,567 of 61,645
High Courts27 Apr 2026Disposed Of
Anil Dhupar Vs Chintan N Parikh & Ors.
Delhi High Court · (2026) 04 DEL CK 0850
National Sports Governance Act, 2025- Section 1, 2, 3, 4(1), 4(1)(b), 4(2), 4(3), 4(4), 5(1), 5(2), 8(5), 11(1), 14, 15, 15(b), 17(1), 17(2), 17(3), 17(4), 17(5), 17(6), 17(7), 17(10), 30, 31, 33, 34, 35, 36, 37, 38National Sports Board (Search-cum-Selection Committee) Rules, 2026- Rule 3, 4, 7, 8, 9, 15, 18
High Courts27 Apr 2026Dismissed
M/s Imperia Structures Ltd. Vs Moneesh Puri & Anr
Delhi High Court · (2026) 04 DEL CK 0849
Constitution of India, 1950- Article 227Consumer Protection Act, 2019- Section 71, 72, 72(1), 73, 73(1)(b)
High Courts27 Apr 2026Disposed Of
Alka Rani Vs Naresh Kumar
Delhi High Court · (2026) 04 DEL CK 0848
Constitution of India, 1950- Article 227Code of Civil Procedure, 1908- Section 151
High Courts27 Apr 2026Dismissed
Lt Col Beant Singh (Retd) Vs Union Of India & Ors
Delhi High Court · (2026) 04 DEL CK 0841
Constitution of India, 1950- Article 226, 227Army Act, 1950- Section 163(2), 164(2), 179
High Courts27 Apr 2026Dismissed
Const. Satish Kumar Vs State Of Delhi
Delhi High Court · (2026) 04 DEL CK 0840
Code of Criminal Procedure, 1973- Section 207, 313(1)(b), 374Prevention of Corruption Act, 1988- Section 7, 13, 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 13(2), 19(1)(c), 20Delhi Police Act, 1978- Section 12, 21
High Courts27 Apr 2026Allowed
Billa Rakesh Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 04 CHH CK 0669
Bhartiya Nagarik Suraksha Sanhita, 2023- Section 482Indian Penal Code, 1860- Section 34, 409, 420
High Courts27 Apr 2026Disposed Of
Sudipta Bose Vs Union Of India & Ors
Calcutta High Court · (2026) 04 CAL CK 0621
Constitution Of India, 1950-Article 226Customs Broker Licensing Regulations, 2018- Regulation 10(e), 10(n)Customs House Agents Licensing Regulations, 2004- Regulation 13(e)
High Courts27 Apr 2026Allowed/Dismissed
Balurghat Co-Operative Labour Contract And Construction Society & Anr Vs Debabrata Sarkar And Anr
Calcutta High Court · (2026) 04 CAL CK 0620
Arbitration And Conciliation Act, 1996-Section 11, 11(6), 21West Bengal Co-Operative Societies Act, 1961-Section 108, 109
High Courts27 Apr 2026Allowed
MIPL DRAIPL JV Vs Eastern Railway
Calcutta High Court · (2026) 04 CAL CK 0619
Limitation Act, 1963- Article 137Arbitration And Conciliation Act, 1996-Section 12(1), 14, 15, 21, 43
Supreme Court27 Apr 2026
Aman Singh & Anr Vs State Of Bihar
Supreme Court Of India · (2026) 04 SC CK 0551
Supreme Court27 Apr 2026Allowed
Anand Jakkappa Pujari @Gaddadar Vs State Of Karnataka
Supreme Court Of India · (2026) 04 SC CK 0532
Code of Criminal Procedure, 1973- Section 313Indian Penal Code, 1860- Section 34, 201, 302, 364, 404Evidence Act, 1872- Section 25, 26, 27
Supreme Court27 Apr 2026Disposed Of
New Delhi Nature Society Through Verhaen Khanna Vs Director Horticulture Dda & Ors
Supreme Court Of India · (2026) 04 SC CK 0531
Wild Life (Protection) Act, 1972- Section 38H(6)
High Courts25 Apr 2026
Devinder Kumar & Ors. Vs State Of Himachal Pradesh & Anr.
High Court Of Himachal Pradesh · 2025 INSC 928
Himachal Pradesh Recruitment and Conditions of Service of Government Employees Act, 2024-Section 6, 8Constitution of India-Article 12, 13, 14, 16, 32, 142, 162, 226, 265, 309, 311, 315, 320, 335National Rural Employment Guarantee Act, 2005
High Courts25 Apr 2026
Urmila Devi Vs The State Of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2026) 04 SHI CK 2658
High Courts25 Apr 2026
Ravi Kumar Tripathi & Ors. Vs Principal District And Sessions Judge Headquarters Tis Hazari District Courts Delhi
Delhi High Court · (2026) 04 DEL CK 2322
Delhi District Courts Establishment (Appointment and Conditions of Service) Rules, 2012-Rule 19(2) and (4), 21Constitution of India-Articles 14, 16
High Courts25 Apr 2026
Sitaram Aggarwal Vs Punjab National Bank & Anr.
Delhi High Court · (2026) 04 DEL CK 2334
Punjab National Bank (Employees') Pension Regulations, 1995-Regulation 3, 3(9)Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970-Section 19
High Courts25 Apr 2026
Anil Vs Anita Gupta & Ors.
Delhi High Court · (2026) 04 DEL CK 2404
Code of Civil Procedure, 1908-Order I Rule 10, Section 146, 151, XXII Rule 13, XXII Rule 10, XXI Rule 58, Rule 97-101, IX Rule 13, XII Rule 10, 100
High Courts25 Apr 2026
Natesh Malhotra Vs Ramesh Kumar Sethi
Delhi High Court · (2026) 04 DEL CK 2408
CPC-Order XXXIX Rule 1 & 2, XII Rule 6
High Courts25 Apr 2026
Smt Rekha & Ors. Vs Union Of India
Delhi High Court · (2026) 04 DEL CK 2436
Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989