Tribunals and Commissions29 Apr 2026Partly Allowed
Rajesh Sharma Vs ACIT Central Circle-14
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3482
Income-tax Act, 1961-Section 143(3), 147, 153C, 151, 148, 69A, 153-D
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Tribunals and Commissions29 Apr 2026
Suresh Chand Goel Vs ITO, Ward 47(1)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3481
Income Tax Act, 1961-Section 144
Tribunals and Commissions29 Apr 2026Allowed
Harvindra Singh Vs ACIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3479
Income Tax Act-Section 200A, 194-IA, 194-IA(1), 194-IA(2), 201(1)Finance Act, 2013
Tribunals and Commissions29 Apr 2026Partly Allowed
Anoop Singh Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3477
Income-tax Act, 1961-Section 143(3), 147, 148, 153(2)
Tribunals and Commissions29 Apr 2026Partly Allowed
Teena Ghai Vs. ACIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3476
Income-tax Act, 1961-Section 69A, 153C, 153A, 147, 143(3)
Tribunals and Commissions29 Apr 2026Partly Allowed
Anoop Singh Vs. ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3475
Income-tax Act, 1961-Section 143(3), 147, 148, 153(2)
Tribunals and Commissions29 Apr 2026Allowed
M/s Gulmohar Realbuild Private Limited Vs Income Tax Officer, Ward –(3)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3474
Income-tax Act, 1961-Section 147, 148
Tribunals and Commissions29 Apr 2026Allowed
Rekha Nagar Vs. JCIT (OSD)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3473
Income-tax Act, 1961-Section 153A, 153D, 271A, 221
Tribunals and Commissions29 Apr 2026Partly Allowed
ITO Vs Apex Recycling Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3472
Income Tax Act, 1961-Section 68, 115BBE, 143(3), 250, 250(4)Income Tax Rules, 1962-Rule 46A
Tribunals and Commissions29 Apr 2026Allowed
Tirupati Balaji Fiber Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3471
Income Tax Act, 1961-Section 139(1), 142(1), 143(1), 147, 147(6), 148, 148(1), 149, 151, 151(2), 282, 282(1), 292BBCivil Procedure CodeGeneral Clauses Act
Tribunals and Commissions29 Apr 2026
Sh. Nitish Kumar Nagar Vs. JCIT (OSD)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3469
Income Tax Act, 1961-Section 153A, 153D, 271A, 271B, 221
Tribunals and Commissions29 Apr 2026Allowed
M/s Naveen Timber Private Limited Vs Assistant Commissioner of Income Tax, Circle, Karnal
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3467
Income-tax Act, 1961-Section 143(3), 147
Tribunals and Commissions29 Apr 2026Dismissed
Asst. CIT, Central Circle-18 Vs Ashish Gupta
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3466
Income Tax Act, 1961-Section 147, 143(3), 2(22)(e), 148
Tribunals and Commissions29 Apr 2026
Bloomsbury Publishing India Private Limited Vs DCIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3465
Income Tax Act, 1961-Section 143(3), 144C(13), 2348, 234C, 234D, 92CA(3)
Tribunals and Commissions29 Apr 2026Allowed
NLDK Timbers Pvt.Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3248
Income Tax Act, 1961-Section 250, 147, 143(3), 148, 36(1)(vii), 36(2), 263FEMA
Tribunals and Commissions29 Apr 2026Allowed
Mahak Sales Private Limited Vs DCIT Circle -16(1) Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3247
Tribunals and Commissions29 Apr 2026Allowed
Maxim Foundation Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3277
Income Tax Act, 1961-Section 12AB, 12A(1)(ac)(ii), 80G, 80G(5)
Tribunals and Commissions29 Apr 2026Allowed
Rajdeo Singh Vs DCIT, Central Circle 3
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3349
Income Tax Act, 1961-Section 250, 153C, 153A, 153D, 153B (Second Proviso to Clause (b)), 127, 132, 132(4), 158BD, 158BC, 115BBE, 148, 151, 147, 142(1)Information Technology Act, 2000-Section 65BIndian Evidence Act, 1872-Section 65B
Tribunals and Commissions29 Apr 2026
The Kangra Co-Op. Bank Ltd. Vs Dy. Director Of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3351
Income Tax Act, 1961-Section 250, 244A, 143(1)
Tribunals and Commissions29 Apr 2026Allowed
M/s Galax Minerals (P) Ltd. Vs Income Tax Officer, Ward 23(1), New Delhi
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3352
Income Tax Act-Section 147, 148, 148A, 148A(b), 148A(d), 144B, 149, 149(1), 149(1)(b), 151, 151A, 151(ii), 149A(C), 149A(d)TOLA