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Tribunals and Commissions22 Apr 2026

ITO Vs Azad Malik

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3569

Income Tax Act, 1961-Section 250, 143(3), 68, 115BBE, 115BE, 69A, 285BA, 80IC
Tribunals and Commissions22 Apr 2026

DCIT, Central Circle-01 Vs Sanjay Jain

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3560

Income-tax Act, 1961-Section 143(3), 153C, 153AEvidence Act-Section 34Prohibition of Benami Property Transaction Act, 1988