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Search 12,30,331 Indian judgments.

12,30,331 judgments in All Courts · page 1,525 of 61,517

Tribunals and Commissions23 Apr 2026Allowed

Satya Shakti Foundation Vs CIT(Exemptions)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3592

Income Tax Act-Section 12A, 12A(1)(ac), 12A(1)(ac)(i), 12A(1)(ac)(iv), 12A(1)(ac)(vi), 12AA, 12AB, 12AB(4) Explanation (g), 80G, 250(a), 250(6)Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020Finance (No. 2) Act, 1996

Tribunals and Commissions23 Apr 2026Allowed

Sh. Harish Kumar Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3591

Income-tax Act, 1961-Section 143(3), 147

Tribunals and Commissions23 Apr 2026Allowed

M/s. Randhir Ispat Pvt. Ltd. Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3589

Income-tax Act, 1961-Section 147, 144, 148A

Tribunals and Commissions23 Apr 2026Allowed

Zindagi Society Vs ITO (EXMP)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3588

Income Tax Act, 1961-Section 250, 154, 11, 12A, 12AA, 12AB, 80G, 80G(5), 80G(5)(iii), 143(1)

Tribunals and Commissions23 Apr 2026Allowed

Y.S.K. Beverages Vs The ITO, Ward 2(2)(2)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3585

Income-tax Act, 1961-Section 144, 147, 69A, 69C

Tribunals and Commissions23 Apr 2026Allowed

DDIT Vs Mitsubishi Corporation

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3251

Income Tax Act, 1961-Section 143(3), 144C(3), 44BBB, 234B, 234C, 250, 271(1)(c), 92CA(3), 92C(2), 133A, 254

Tribunals and Commissions23 Apr 2026Allowed

SMEC International Pty. Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3250

Income Tax Act, 1961-Section 143(3), 263, 144C, 44DA (including clause (ii) of the Proviso thereto)

Tribunals and Commissions23 Apr 2026Dismissed

ACIT Vs Vinod Kumar Garg

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3224

Income Tax Act, 1961-Sections 153C, 143(3), 69A, 132, 147/148, 153A, 143(2), 153C(1)

Tribunals and Commissions23 Apr 2026Allowed

Beaver International (India) Private Limited Vs ACIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3223

Income-tax Act, 1961-Section 147, 144B

Tribunals and Commissions23 Apr 2026Allowed

Sanjay Kumar Vs Ward 58(7)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3222

Income-tax Act, 1961-Section 147, 144, 251(1)(a)Finance Act, 2024

Tribunals and Commissions23 Apr 2026Allowed

Sampark India Logistics Limited Vs Assistant Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3221

Income Tax Act, 1961-147, 143(3), 144

Tribunals and Commissions23 Apr 2026Allowed

Bani A K Dhillon Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3219

Income-tax Act, 1961-Section 147, 56(2)(viib), 56(2)

Tribunals and Commissions23 Apr 2026Partly Allowed

Sh. Rakesh Garg Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3971

Income-tax Act, 1961-Section 143(3), 69A, 115BBE

Tribunals and Commissions23 Apr 2026Partly Allowed

Sh. Ashish Sachdeva Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3983

Income-tax Act, 1961-Section 143(3), 69A, 115BBE

Tribunals and Commissions23 Apr 2026

M/s. Mohammad Zubair Vs Income Tax Officer -1(1)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3115

Income-tax Act, 1961-Section 147 r.w.s. 143(3), 68

Tribunals and Commissions23 Apr 2026

Sanjay Kumar Vs Ward 58(7)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3171

Income-tax Act, 1961-Section 147, 144, 251(1)(a)Finance Act, 2024

Tribunals and Commissions23 Apr 2026

Dy. Commissioner Of Income Tax Vs Om Parkash

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3170

Income Tax Act-Section 250, 143(3), 144B, 68

Tribunals and Commissions23 Apr 2026

ACIT Vs Vinod Kumar Garg

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3169

Income Tax Act, 1961-Section 153C, 143(3), 69A, 132, 147/148, 153A, 143(2)

Tribunals and Commissions23 Apr 2026

Crysretail Trading Pvt. Ltd. Vs ITO

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3167

Income Tax Act, 1961-Section 143(3), 115BBE

Tribunals and Commissions23 Apr 2026

Jaswant Singh Vs Ward 2(2)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3163

Income Tax Act, 1961-Section 250, 147, 144, 144B, 139(1), 249(2), 249(3), 250(6)