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High Courts11 May 2026Disposed Of

Mrs. Khushnuma Khan & Ors. Vs Union Of India & Ors.

Delhi High Court · (2026) 05 DEL CK 1799

Constitution of India-Article 21, 226, 32, 136, 142Bombay Municipal Corporation Act, 1888-Sections 312(1), 313(1)(a) and 314Delhi Urban Shelter Improvement Board Act, 2010-Section 2(f)
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High Courts11 May 2026Disposed Of

Pradeep Kumar Vs Union Of India & Ors.

Delhi High Court · (2026) 05 DEL CK 1801

Right of Persons with Disabilities Act, 2016-Section 2(zc), 2(s), 2(r), Schedule, Schedule IIConstitution of India-Articles 14, 16, and 21, 226
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High Courts11 May 2026Disposed Of

Prakash Rani Vs Mrs. Poonam Sethi & Anr.

Delhi High Court · (2026) 05 DEL CK 1825

Delhi Maintenance and Welfare of Parents and Senior Citizens Rules, 2009-Rule 22, 22(3)Maintenance and Welfare of Parents and Senior Citizens Act, 2007-Section 3Constitution of India-Article 227, 226 and 227
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