Tribunals and Commissions12 May 2026Allowed
Basant Kumar Raut Vs ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3714
Income-tax Act, 1961-Section 143(3)
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Tribunals and Commissions12 May 2026Allowed
Workex Solutions and Services Pvt. Ltd Vs NFAC
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3713
Income-tax Act, 1961-Section 147
Tribunals and Commissions12 May 2026Dismissed
Ms. Pallavi Jain Vs JAO the Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3712
Income-tax Act, 1961-Section 147, 144
Tribunals and Commissions12 May 2026Allowed
Mission Hopp Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3711
Income-tax Act, 1961-Section 12AB, 80G, 12A
Tribunals and Commissions12 May 2026Partly Allowed
M/s. Mahabira Exporters Vs. ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3710
Income Tax Act, 1961-Section 147, 148, 148A(d), 69C, 144, 144B, 115BBE
Tribunals and Commissions12 May 2026
M/s. Bajaj Resources Pvt. Ltd. Vs Income Tax Officer, Circle -4(2), Delhi
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3709
Income-tax Act, 1961-Section 154, 115BBA, 139(1)
Tribunals and Commissions12 May 2026
R. K. & D Investment Pvt. Ltd. Vs AO Ward -20(3)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3708
Income-tax Act, 1961-Section 154, 143(1), 10(38)
Tribunals and Commissions12 May 2026Partly Allowed
M/s. Bansal Jewellers Vs ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3707
Income Tax Act, 1961-Section 147, 69C, 139, 148
Tribunals and Commissions12 May 2026
Shokeen Exim Pvt. Ltd. Vs JCIT (OSD)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3705
Income Tax Act, 1961-Section 143(3), 143(2), 28, 270ACompany Act, 1956
Tribunals and Commissions12 May 2026Dismissed
Income Tax Officer Vs Kapil Mohan & Associates Hydro Power Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3704
Income-tax Act, 1961-Section 143(3), 80IA, 2(24), 28, 28(va), 45, 56, 115JB, 115BBGFinance Act, 2017
Tribunals and Commissions12 May 2026Dismissed
Income Tax Officer, Delhi Vs International Land Developers Pvt Ltd
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3703
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions12 May 2026Dismissed
Income Tax Officer Vs Kapil Mohan & Associates Hydro Power Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3702
Income-tax Act, 1961-Section 143(3), 80IA, 2(24), 28, 45, 56, 28(va), 115BBG, 115JBFinance Act, 2017
Tribunals and Commissions12 May 2026Allowed
Bausch and Lomb India Pvt. Ltd. Vs DCIT, Circle -4(2)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3701
Income-tax Act, 1961-Section 271AA, 92B
Tribunals and Commissions12 May 2026Allowed
Kewalam Charitable Trust Vs. CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3210
Income Tax Act, 1961-Section 12A, 12A(1)(ac), 12A(1)(ac)(iii), 12AB, 12AB(1)(b)(ii)BIndian Trust ActCPC-Section 92
Tribunals and Commissions12 May 2026Allowed
M/s Om Sai Logistics Vs ITO Ward-3 (1) Gurgaon
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3209
Income-tax Act, 1961-Section 147 read with Section 144B, 148, 250
Tribunals and Commissions12 May 2026
S.R. Ashok & Associates Private Limited Vs DCIT/ACIT,Circle-22(2)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3186
Income Tax Act, 1961-Section 147, 144B
Tribunals and Commissions12 May 2026
M/s Om Sai Logistics Vs ITO Ward-3 (1) Gurgaon
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3088
Income-tax Act, 1961-Section 147 read with Section 144B, 148, 250
Tribunals and Commissions12 May 2026
Kewalam Charitable Trust Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3090
Income Tax Act, 1961-Section 12A, 12A(1)(ac), 12A(1)(ac)(iii), 12AB, 12AB(1)(b)(ii)BIndian Trust ActCPC-Section 92
Tribunals and Commissions12 May 2026
Jyotindra Mohan & Ors. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 05 CAT CK 3077
Tribunals and Commissions12 May 2026
M/s. Fortune GSJ Inframart Pvt. Ltd. Vs Income Tax Officer Ward – 9(1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3123
Income Tax Act, 1961-Section 250, 271(1)(b), 271F