JUDGMENT DATABASE

Search 12,33,556 Indian judgments.

12,33,556 judgments in All Courts · page 1,456 of 61,678

Tribunals and Commissions15 May 2026Dismissed

M.M.T. Ltd. Vs BD Overseas and Fiscal Services Ltd. & Ors.

National Company Law Appellate Tribunal · (2026) 05 NCLAT CK 1669

IBC, 2016-Section 60(5)(C)NCLT rules, 2016-Rule 11IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6A

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Tribunals and Commissions15 May 2026Disposed Of

Lakhan Goenka & Anr Vs Cardin Health Care Pvt Ltd & Ors

National Company Law Appellate Tribunal · (2026) 05 NCLAT CK 1664

Companies Act, 2013-Section 241-242

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Tribunals and Commissions15 May 2026Disposed Of

Gaurav Bhatia, Suspended Director Of Bird Delhi General Aviation Services Pvt. Ltd. (Formerly Known As Bird Execujet Airport Services Pvt. Ltd.) Vs. Martin Consulting LLC & Anr.

National Company Law Appellate Tribunal · (2026) 05 NCLAT CK 1687

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High Courts15 May 2026Disposed Of

Jul Hussain Vs State Of Assam

Gauhati High Court · (2026) 05 GAU CK 1573

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 438, 442, 528

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High Courts15 May 2026Allowed

Niva Suklabaidya @ Niva Baidya Vs Union Of India And 5 Ors

Gauhati High Court · (2026) 05 GAU CK 1572

Constitution of India, 1950- Article 226Citizenship Act, 1955- Section 5(1)(a), 5(1)(d)Foreigners Act, 1946- Section 9

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High Courts15 May 2026Dismissed

Horil Mandal Vs State of Bihar

Patna High Court · (2026) 05 PAT CK 1564

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High Courts15 May 2026Allowed

Syed Ahsan Majeed Vs State of Bihar

Patna High Court · (2026) 05 PAT CK 1563

Indian Penal Code, 1860- Section 34, 323, 341, 379, 447, 448, 504, 506Code of Criminal Procedure, 1973- Section 144

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High Courts15 May 2026Allowed

Krishna Chandra Jha Vs State of Bihar

Patna High Court · (2026) 05 PAT CK 1562

Code of Criminal Procedure, 1973- Section 203

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High Courts15 May 2026Dismissed

Indradeo Pandit Vs State of Bihar

Patna High Court · (2026) 05 PAT CK 1561

Bihar School Exclusive Teacher Rule, 2023- Rule 4

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High Courts15 May 2026Disposed Of

Gholam Umar Vs State of Bihar

Patna High Court · (2026) 05 PAT CK 1560

Patna Universities Act, 1976- Section 35

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High Courts15 May 2026Disposed Of

Arun Kumar Vs Dr. Rajendra Prasad Central Agricultural University

Patna High Court · (2026) 05 PAT CK 1559

Constitution Of India, 1950- Article 14Persons with Disabilities Act, 1995- Section 33

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High Courts15 May 2026Dismissed

Saurav Kumar Vs Union of India

Patna High Court · (2026) 05 PAT CK 1558

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High Courts15 May 2026Dismissed

Bihar State Road Transport Corporation Vs State Of Bihar

Patna High Court · (2026) 05 PAT CK 1557

Industrial Disputes Act, 1947- Section 11

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High Courts15 May 2026Disposed Of

Virendra Kumar Yadav Vs State of Bihar

Patna High Court · (2026) 05 PAT CK 1556

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High Courts15 May 2026Allowed

Rajesh Kumar Vs State of Bihar

Patna High Court · (2026) 05 PAT CK 1555

Constitution Of India, 1950- Article 226Bihar Mineral Prevention of Illegal Mining, Transportation and Storage Rules, 2019- Rule 43, 56

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High Courts15 May 2026Disposed Of

Karan Pratap Singh Rathore Vs State Of Rajasthan

Rajasthan High Court · (2026) 05 RAJ CK 1503

Rajasthan Compassionate Appointment of Dependents of Permanent Total Disabled Government Servants Rules, 2023- Rule 2, 2(f), 5, 35

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High Courts15 May 2026Allowed

Mohinder Kour & Ors Vs State

Jammu And Kashmir High Court · (2026) 05 J&K CK 1476

Ranbir Penal Code, 1989- Section 302, 304(B), 306, 498(A)

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High Courts15 May 2026Disposed Of

Lipi Biswas Vs Siliguri Municipal Corporation & Ors

Calcutta High Court · (2026) 05 CAL CK 1460

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High Courts15 May 2026Dismissed/ Disposed Of

Santosh Kumar Sah Vs Union Of India & Ors

Calcutta High Court · (2026) 05 CAL CK 1459

Constitution Of India, 1950-Article 226Central Goods And Services Tax Act, 2017-Section 122, 132, 157(2)

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High Courts15 May 2026Dismissed

M/S Cholamandalam Investment And Finance Company Limited Vs Sayan Goswami And Anr

Calcutta High Court · (2026) 05 CAL CK 1458

Constitution Of India, 1950-Article 14Arbitration And Conciliation Act, 1996-Section 11, 12(5), 14(1)(a), 18, 29A, 31(5), 34, 36

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