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12,33,556 judgments in All Courts · page 1,440 of 61,678

High Courts18 May 2026

Vinod Patel Vs Ajay Singh & Ors.

Madhya Pradesh High Court · (2026) 05 MP CK 2327

Code of Criminal Procedure-Section 161, 162Indian Evidence Act, 1872-Section 106, 145, 32(1), 27IPC-Sections 279, 337, 338
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High Courts18 May 2026

Vinit Chawla Vs Resrve Bank Of India & Anr.

Delhi High Court · (2026) 05 DEL CK 2247

Reserve Bank of India (Staff) Regulations, 1948-Regulation 32, 47(1), 47(1)(g), 50, 50(g), 50(h)Indian Penal Code, 1860-Sections 498A, 406, 506, 509 and 34Dowry Prohibition Act-Section 4
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High Courts18 May 2026

Mool Singh Vs Sudarshana Ahuja

Delhi High Court · (2026) 05 DEL CK 2377

Code of Civil Procedure, 1908 (CPC)-Section 96, Order XXXVII, XXXVII Rules 1 and 2, VII Rule 11Negotiable Instruments Act, 1881-Sections 138, 141, 142, 118, 139, 20, 87Indian Contract Act, 1872-Section 25(3)
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High Courts18 May 2026

Rajendra Gupta Vs Hem Manohar & Anr.

Delhi High Court · 2024 INSC 884

Code of Civil Procedure, 1908-Section 96, Order VII Rule 11, I Rule 10Delhi Rent Control Act, 1958Limitation Act, 1963-Section 15(5), Article 54
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High Courts18 May 2026

Neurocentria Inc Vs Deputy Controller Of Patents And Designs

Delhi High Court · (2026) 05 DEL CK 2413

Patents Act, 1970-Section 117A, 11B(1), 11B(3), 11B(4), 14, 57(5), 7(1A), 7(1B), 21, 159, 160, 135, 138, 35Patent Rules, 2003-Rule 14, 20(1), 20(2), 20(4)(i), 20(4)(ii), 21, 22, 24B(1)(i), 137, 138Constitution of India-Article 226, 227
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