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Tribunals and Commissions15 May 2026

Sangeeta Gupta Vs ITO

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3541

Income Tax Act, 1961-Section 144, 147, 147(a), 147(b), 148, 148(2), 151, 251(1)(a), 292B
Tribunals and Commissions15 May 2026Dismissed

DCIT Vs Dolly Kumar

Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3537

Income Tax Act, 1961-Section 250, 147, 132, 132(4), 148, 69A, 271AAC