JUDGMENT DATABASE

Search 12,28,363 Indian judgments.

12,28,363 judgments in All Courts · page 14 of 61,419

High Courts05 Nov 2026Allowed

Jigneshkumar Mohanbhai Bhoi Vs State Of Gujarat & Anr.

Gujarat High Court · (2026) 11 GUJ CK 0730

Constitution of India-Article 226, 227Bharatiya Nagarik Suraksha Sanhita, 2023-Section 497Code of Criminal Procedure, 1973-Section 451

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High Courts05 Nov 2026Dismissed

Nirmala Kumari Vs The State Of Bihar & Ors.

Patna High Court · (2026) 11 PAT CK 0710

Bihar Police Manual, 1978-Rules 656, 673, 673(c), 365, Clause 573(c)Indian Penal Code-Sections 341, 323, 324, 504/34Constitution of India-Article 311

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High Courts05 Nov 2026Allowed

Ravindra Kumar & Anr. Vs The State Of Bihar & Ors.

Patna High Court · 2025 INSC 480

Indian Penal Code-Section 188Bihar Public Land Encroachment Act, 1956-Section 3, 3(1), 3(i), 6, 6(1), 6(2), 6(ii)Constitution of India-Article 21, 300A

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High Courts05 Nov 2026Allowed

Md. Sadir Kohinoor & Anr. Vs The State Of Bihar & Ors.

Patna High Court · (2026) 11 PAT CK 0734

CPC-Order 39 Rules 1 and 2, Section 151IPC-Section 188Bihar Public Land Encroachment Act, 1956-Section 11

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High Courts05 Nov 2026Disposed Of

The State Bank Of India & Ors. Vs Pulak Chandra Das

Patna High Court · (2026) 11 PAT CK 0738

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High Courts05 Nov 2026

Daleep Kumar Bhat Vs State Of J&K

Jammu And Kashmir High Court · (2026) 11 J&K CK 0739

Jammu & Kashmir Prevention of Corruption Act-Section 5(1)(d), 5(2), 4RPC-Section 161J&K Cr.P.C.-Section 164, 342

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High Courts05 Nov 2026Allowed

Anoop. M Vs UT Of Jammu & Kashmir & Anr.

Jammu And Kashmir High Court · (2026) 11 J&K CK 0740

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 521, 183, 480, 480(1)(i), 483(2)Code of Criminal Procedure, 1973-Section 439, 437BNS-Section 126(2), 64, 351(2), 63

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High Courts05 Nov 2026

Anjali Shaw & Anr. Vs Union of India & Ors.

Jammu And Kashmir High Court · (2026) 11 J&K CK 0742

Food Corporation of India (Staff) Regulations, 1971-Regulation 15, 15(iii), 91Food Corporation of India Act-Section 45

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High Courts05 Nov 2026Allowed

Mohd. Ashraf Beigh & Ors. Vs UT Of J&K & Ors.

Jammu And Kashmir High Court · (2026) 11 J&K CK 0743

BNSS-Section 528IPC-Section 379, 419, 420, 465, 467, 468, 471, 120-B, 416, 415, 463, 464RPC-Section 452, 354, 148, 302, 420, 467, 468, 471, 120-B

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High Courts05 Nov 2026Dismissed

Aslam Khan Vs Union Territory Of J&K & Ors.

Jammu And Kashmir High Court · (2026) 11 J&K CK 0705

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High Courts05 Nov 2026

Mukesh Chimanlal Gandhi Vs State Of Gujarat

Gujarat High Court · (2026) 11 GUJ CK 0524

Code of Criminal Procedure, 1973-Sections 374, 313Prevention of Corruption Act, 1988-Sections 7, 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 13(2), 20

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High Courts05 Nov 2026Allowed

Mahammdhusen Sidikbhai Chaniya Vs State Of Gujarat & Anr.

Gujarat High Court · (2026) 11 GUJ CK 0523

Constitution of India-Article 226, 227Bharatiya Nagarik Suraksha Sanhita, 2023-Section 497Gujarat Prohibition Act, 1949-Section 98, 98(2)

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High Courts05 Nov 2026Allowed

Katba Gopal Nitinbhai Vs State Of Gujarat & Anr.

Gujarat High Court · (2026) 11 GUJ CK 0522

Constitution of India-Article 226, 227Bharatiya Nagarik Suraksha Sanhita, 2023-Section 497Gujarat Prohibition Act, 1949-Section 98, 98(2)

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High Courts05 Nov 2026Allowed

Maksudbhai Inusbhai Hamirka Vs State Of Gujarat & Anr.

Gujarat High Court · (2026) 11 GUJ CK 0521

Constitution of India-Article 226, 227Bharatiya Nagarik Suraksha Sanhita, 2023-Section 497Gujarat Prohibition Act, 1949-Section 98, 98(2)

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High Courts05 Nov 2026Allowed

Mashrubhai Ramabhai Gamar (As Per Name Sessions Court Order) Vs State Of Gujarat & Anr.

Gujarat High Court · (2026) 11 GUJ CK 0519

Constitution of India-Article 226, 227Bharatiya Nagarik Suraksha Sanhita, 2023-Section 497NDPS Act

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High Courts05 Nov 2026Allowed

Nanabhai Amirbhai Khant Vs State Of Gujarat & Ors.

Gujarat High Court · (2026) 11 GUJ CK 0515

Constitution of India-Article 226, 14

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High Courts05 Nov 2026Allowed

Makwana Sangramsinh Dilipsinh Vs State Of Gujarat

Gujarat High Court · (2026) 11 GUJ CK 0514

Constitution of India-Article 226, 227Bharatiya Nagarik Suraksha Sanhita, 2023-Section 497Gujarat Prohibition Act, 1949-Section 98, 98(2)

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High Courts05 Nov 2026Allowed

Mukeshbhai Ramsurbhai Dangar Vs State Of Gujarat & Anr.

Gujarat High Court · (2026) 11 GUJ CK 0510

Constitution of India-Article 226, 227Bharatiya Nagarik Suraksha Sanhita, 2023-Section 497Gujarat Prohibition Act, 1949-Section 98, 98(2)

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High Courts05 Nov 2026Allowed

Niteshbhai Natubhai Patel Vs State Of Gujarat & Anr.

Gujarat High Court · (2026) 11 GUJ CK 0509

Constitution of India-Article 226, 227Bharatiya Nagarik Suraksha Sanhita, 2023-Section 497Gujarat Prohibition Act, 1949-Section 98, 98(2)

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High Courts05 Nov 2026Allowed

Prashantkumar Thakorbhai Parmar Vs State Of Gujarat & Anr.

Gujarat High Court · (2026) 11 GUJ CK 0505

Constitution of India-Article 226, 227Bharatiya Nagarik Suraksha Sanhita, 2023-Section 497Code of Criminal Procedure, 1973-Section 451

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