High Courts25 May 2026
M/s National Insurance Co Ltd Vs Sunita Devi & Ors.
Delhi High Court · (2026) 05 DEL CK 2451
Employees' Compensation Act, 1923-Section 30Motor Transport Workers Act, 1961-Section 26
JUDGMENT DATABASE
Search 12,33,288 Indian judgments.
12,33,288 judgments in All Courts · page 1,389 of 61,665
High Courts25 May 2026
J V M Security Pvt Ltd. Vs Shanti Devi & Ors.
Delhi High Court · (2026) 05 DEL CK 2466
Employees' Compensation Act, 1923-Section 30Code of Civil ProcedureEvidence Act
High Courts25 May 2026
State (Govt Of NCT Of Delhi) Vs Sagar @ Ravinder
Delhi High Court · (2026) 05 DEL CK 2549
Code of Criminal Procedure, 1973-Section 378, 207, 313(1)(b), 232, 235(1), 379, 386(1)Indian Penal Code, 1860-Section 341, 354A, 503, 506, 509Protection of Children from Sexual Offences, 2012-Section 7, 8, 11, 12
High Courts25 May 2026Allowed
Naveen Vs The State Of NCT Of Delhi
Delhi High Court · (2026) 05 DEL CK 2553
Code of Criminal Procedure, 1973-Section 374, 482, 207, 313(1)(b), 232, 235(1)Indian Penal Code, 1860-Section 376, 363, 366, 366AProtection of Children from Sexual Offences, 2012-Section 4
High Courts25 May 2026
State Vs Bhagat Singh
Delhi High Court · (2026) 05 DEL CK 2557
Code of Criminal Procedure, 1973-Section 378(1), 207, 251, 313(1)(b), 255(1)Indian Penal Code, 1860-Sections 279, 337, 304A, 299, 300
High Courts25 May 2026Dismissed
Vizwise Commerce Pvt Ltd Vs Mr Sanjeev Bansal
Delhi High Court · 2025 INSC 434
Code of Civil Procedure, 1908-Order VII Rule 11, Section 151
High Courts25 May 2026
Nandini Enterprising Vs Rajasthan Co Operative Group Housing Society Ltd & Anr.
Delhi High Court · (2026) 05 DEL CK 2502
Arbitration and Conciliation Act, 1996-Section 34
High Courts25 May 2026
Udal Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2026) 05 DEL CK 2596
Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 21
High Courts25 May 2026Allowed
State Public Information Officer, Kerala Public Service Commission Vs Kerala State Information Commission
High Court Of Kerala · 2026:KER:34827
Right to Information Act, 2005-Section 2(f), 2(i), 2(j), 6(1), 7, 8, 8(1), 8(1)(d), 8(1)(e), 8(1)(g), 8(1)(h), 8(1)(j), 11, 20, 20(1)Digital Personal Data Protection Act, 2023-Section 44(3)Constitution of India, 1950-Article 105(3)
High Courts25 May 2026Dismissed
Ebin A.V. Vs State of Kerala
High Court Of Kerala · 2026:KER:38285
Code of Criminal Procedure, 1973-Section 313(1)(b), 374(2)Protection of Children from Sexual Offences Act, 2012-Section 3(a), 5(l), 6, 7, 8Indian Penal Code, 1860-Section 376(2)(n)
High Courts25 May 2026Dismissed
P.V. Surendran Vs Kavitha Rajendran
High Court Of Kerala · 2026:KER:35893
Code of Civil Procedure, 1908-Section 16, 17, 21(1), 99, 100, 120Kerala Co-operative Societies Act, 1969-Section 69, 100
High Courts25 May 2026Dismissed
K.N. Marzook Vs Dhanlaxmi Bank Limited
High Court Of Kerala · 2026:KER:36249
Constitution of India, 1950-Article 226, 226(2)Insolvency and Bankruptcy Code, 2016-Section 60, 95
High Courts25 May 2026Dismissed
Reshma M J Vs Kerala State Backward Classes Development Corporation Limited Represented By Its Managing Director
High Court Of Kerala · 2026:KER:36145
High Courts25 May 2026Allowed
Mr Chetan Sharma & Ors. Vs The State NCT Of Delhi Through SHO Sonia Vihar Delhi & Anr.
Delhi High Court · (2026) 05 DEL CK 1951
Indian Penal Code-Sections 498A/406/34Hindu Marriage Act, 1955-Section 13Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts25 May 2026Allowed
Jayant Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 05 DEL CK 1952
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528BNS 2023-Section 281/125BIPC-Sections 279/338
High Courts25 May 2026Allowed
Sonu & Ors. Vs The State NCT Of Delhi Through SHO Of P S Dayal Pur & Ors.
Delhi High Court · (2026) 05 DEL CK 1953
IPC-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts25 May 2026
Devender & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2026) 05 DEL CK 1954
Indian Penal Code-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts25 May 2026Allowed
Ratnesh Kumar & Ors. Vs The State (NCT of Delhi) & Anr.
Delhi High Court · (2026) 05 DEL CK 1906
IPC-Section 498A, 406, 34
High Courts25 May 2026
Saksham Kaushik Vs State (Government Of NCT Of Delhi)
Delhi High Court · (2026) 05 DEL CK 1907
BNS-Section 64(1), 115(2), 138, 351(2)
High Courts25 May 2026
Ms. Zainab Khatoon Vs The State Govt Of Nct Of Delhi
Delhi High Court · (2026) 05 DEL CK 1908
BNS-Section 64(1)/351/3(5)POCSO Act-Section 6