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12,31,517 judgments in All Courts · page 1,372 of 61,576

High Courts20 May 2026

P.Arumugam Vs State Of Tamil Nadu

Madras High Court · (2026) 05 MAD CK 1320

Indian Penal Code, 1860-Section 408, 420Essential Commodities Act, 1955-Section 7(1)(a)(i)Bharatiya Nyaya Sanhita, 2023-Section 269
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High Courts20 May 2026

Suresh Vs State Of Tamilnadu

Madras High Court · (2026) 05 MAD CK 1318

Bharatiya Nyaya Sanhita, 2023-Section 3(5), 61(2), 103(1), 103(2), 126(2), 191(2), 191(3), 269, 296(b), 351(3)
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High Courts20 May 2026Disposed Of

Bachhu Majhi Vs State Of Odisha

Orissa High Court · (2026) 05 OHC CK 1289

Constitution Of India, 1950-Article 21, 22, 22(1)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 47, 483Code Of Criminal Procedure, 1973-Section 164
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High Courts20 May 2026Disposed Of

Saroj Kumar Sahoo Vs State Of Odisha

Orissa High Court · (2026) 05 OHC CK 1288

Odisha Excise Act, 2008-Section 52(a)(i), 71, 71(3), 72Code Of Criminal Procedure, 1973-Section 451, 457Bharatiya Nagarik Suraksha Sanhita, 2023-Section 497, 503
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