Tribunals and Commissions01 Jun 2026Allowed
MV Sales and Marketing Pvt. Ltd. Vs AO, Range-37, Circle 22(2)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1869
Income Tax Act, 1961-Section 144, 143(3A), 143(3B)
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Tribunals and Commissions01 Jun 2026Allowed
Auvjan Holidays Private Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1868
Income Tax Act, 1961-Section 250, 148A, 148, 68Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020
Tribunals and Commissions01 Jun 2026Allowed
Prashant Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1867
Income Tax Act, 1961-Section 250, 147, 144Limitation Act of 1963-Section 51
Tribunals and Commissions01 Jun 2026Allowed
Pradeep Jain Vs DCIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1924
Income Tax Act, 1961-Section 250, 250(2)(a), 68, 142(1), 143(2), 143(3), 144B, 115BBE
Tribunals and Commissions01 Jun 2026
Muh Jain Memorial Educational Trust Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1920
Tribunals and Commissions01 Jun 2026Allowed
Pooja Samalia Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1526
Income-tax Act, 1961-Section 13A, 147, first proviso to Section 147, 148, first proviso to Section 148, 148A, 148A(b), 148A(d), 149, fourth proviso to Section 149(1), 151, 151(1), 151(2), 151(i), 151(ii), 144B, 144CRepresentation of Peoples Act, 1951-Section 29ATaxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3
Tribunals and Commissions01 Jun 2026Allowed
Sh. Arun Yadav Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2090
Income-tax Act, 1961-Section 147, 144, 148Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020
Tribunals and Commissions01 Jun 2026Dismissed
Sh. Gaurav Rastogi (Legal Heir Of Late Smt. Asha Rastogi) Vs Income Tax Officer, Ward-1(3), Gurgaon
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2089
Income-tax Act, 1961-Section 147, 2(29), 159Code of Civil Procedure, 1908-Section 2(11)
Tribunals and Commissions01 Jun 2026Allowed
IHD Hotels & Resorts Vs ITO
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2085
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions01 Jun 2026
Sh. Arvind Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2081
Income-tax Act, 1961-Section 147, 144
Tribunals and Commissions01 Jun 2026Allowed
Sh. Sudesh Pal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2076
Income-tax Act, 1961-Section 143(3), 147, 151
Tribunals and Commissions01 Jun 2026Allowed
Sheeja Raj Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2075
Income-tax Act, 1961-Section 147, 144
Tribunals and Commissions01 Jun 2026Dismissed
Sh. Mukesh Garg Through Legal Heir Gaurav Garg Vs Income Tax Officer, Ward- 51(3), New Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2073
Income-tax Act, 1961-Section 143(3), 2(29), 159Code of Civil Procedure, 1908-Section 2(11)
Tribunals and Commissions01 Jun 2026Partly Allowed
Anu Mehra Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2071
Income-tax Act, 1961-Section 143(3), 69A, 115BBE
Tribunals and Commissions01 Jun 2026Partly Allowed
Sh. Ram Kishore Aggarwal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2068
Income-tax Act, 1961-Section 143(3), 68, 115BBE
Tribunals and Commissions01 Jun 2026Partly Allowed
Vrindavan International Trade Pvt. Ltd. Vs Income Tax Officer, Ward-26(3)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2065
Income-tax Act, 1961-Section 143(3), 68, 115BBE
Tribunals and Commissions01 Jun 2026Partly Allowed
Sh. Sashi Kant Vs Commissioner Of Income Tax (Appeals)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2172
Income-tax Act, 1961-Section 147, 144, 69C
Tribunals and Commissions01 Jun 2026Allowed
Sh. Sanjay Rajput Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2171
Income-tax Act, 1961-Section 143(3), 151
Tribunals and Commissions01 Jun 2026Partly Allowed
Sanjay Kumar Jain Vs DCIT/ACIT (Central)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2167
Income-tax Act, 1961-Section 147, 69C
Tribunals and Commissions01 Jun 2026Partly Allowed
Income Tax Officer Vs Meenakshi Chauhan
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2166
Income-tax Act, 1961-Section 147