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High Courts05 Jun 2026Allowed

Sunny @ Rahul Ben Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2026) 06 MP CK 0317

Code Of Criminal Procedure, 1973-Section 439Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 3(5), 115(2), 118(1), 118(2), 296, 351(2)
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High Courts05 Jun 2026Allowed

Danish Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2026) 06 MP CK 0313

Constitution Of India, 1950-Article 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 3(5), 61(2), 103(1), 249, 306
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High Courts05 Jun 2026Allowed

Kalu Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2026) 06 MP CK 0311

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 87, 64(2)(m), 137(2)Protection Of Children From Sexual Offences Act, 2012-Section 5(J)(2), 5(L), 5(1), 6
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High Courts05 Jun 2026Allowed

Nilofar Bee Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2026) 06 MP CK 0308

Constitution Of India, 1950-Article 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 3(5), 61(2), 103(1), 249, 306
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High Courts05 Jun 2026Allowed

Imran @ Abhishek Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2026) 06 MP CK 0307

Constitution Of India, 1950-Article 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 3(5), 61(2), 103(1), 249, 306
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