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12,31,517 judgments in All Courts · page 1,294 of 61,576

Tribunals and Commissions02 Jun 2026Allowed

Vinod Kumar Madan Vs I.T.O. Ward-1

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1545

Income Tax Act, 1961-Section 143(1), 143(1)(a), 10(10B), 10(10C), 249(3)Industrial Disputes Act, 1947-Section 2(oo), 25F

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Tribunals and Commissions02 Jun 2026

Shashank Gupta HUF Vs Asstt. Commissioner Of Income Tax, Circle 2(1)(1), Ghaziabad

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1549

Income Tax Act, 1961-Section 147

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Tribunals and Commissions02 Jun 2026Dismissed

Balkar Singh Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1546

Income Tax Act, 1961-Section 147, 144B

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Tribunals and Commissions02 Jun 2026

Medihealth India Vs ITO, Ward 43(1), Delhi

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1558

Income Tax Act, 1961-Section 143(3), 144B, 44AA(1), 44AD

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Tribunals and Commissions02 Jun 2026Dismissed

Percy Keku Shroff Vs The Deputy Commissioner Of Income Tax, Central Circle-20, New Delhi

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1557

Income Tax Act, 1961-Section 147, 143(3), 132, 148, 143(2), 132(4), 132(4A), 69AIndian Evidence Act, 1872-Section 138, 56

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Tribunals and Commissions02 Jun 2026Partly Allowed

Saulat Ali Khan Vs The Income Tax Officer

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1556

Income Tax Act, 1961-Section 143(3), 144B

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Tribunals and Commissions02 Jun 2026

Sanjay Nangia Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1554

Income Tax Act, 1961-Section 143(3), 147, 54

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Tribunals and Commissions02 Jun 2026Allowed

Pran Beer Singh Vs ITO, Ward 1(2)(1)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1562

Income Tax Act, 1961-Section 143(3), 2(14)(iii)(a)

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Tribunals and Commissions02 Jun 2026

Moola Ram Kumhar Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1542

Income-tax Act, 1961-Section 144, 148, 147

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Tribunals and Commissions02 Jun 2026Partly Allowed

Kavita Chawla Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1572

Income-tax Act, 1961-Section 143(3), 69A, 115BBE

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Tribunals and Commissions02 Jun 2026

Strategic Designs Pvt. Ltd. Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1571

Income-tax Act, 1961-Section 147, 69C

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Tribunals and Commissions02 Jun 2026Partly Allowed

Saroj Mehta Vs DCIT

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1570

Income-tax Act, 1961-Section 143(3), 68, 115BBE

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Tribunals and Commissions02 Jun 2026Dismissed

Krishi Upaj Mandi Samiti Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1569

Income-tax Act, 1961-Section 143(3)

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Tribunals and Commissions02 Jun 2026Allowed

Sudhir Kuamr Saini Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1596

Income-tax Act, 1961-Section 144, 147

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Tribunals and Commissions02 Jun 2026Dismissed

APPT Fashion Vs ACIT, Circle 28(1)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1591

Income Tax Act, 1961-Section 154, 36(1)(va), 143(1)(a)

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Tribunals and Commissions02 Jun 2026Allowed

Virendra Singh Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2084

Income-tax Act, 1961-Section 143(3), 147, 151

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Tribunals and Commissions02 Jun 2026Allowed

Akhtar Khan Vs. Income Tax Officer

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2078

Income-tax Act, 1961-Section 144

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Tribunals and Commissions02 Jun 2026Allowed

Rupesh Mittal HUF Vs Income Tax Department

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2077

Income-tax Act, 1961-Section 48(4)

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Tribunals and Commissions02 Jun 2026Allowed

Abhishek Jain Vs. ITO Ward-3

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1500

Income-tax Act, 1961-Section 147

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Tribunals and Commissions02 Jun 2026Allowed

Nitin Gupta Vs Deputy Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2170

Income-tax Act, 1961-Section 143(3)

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