High Courts12 Jun 2026
Arun @ Gilli Arun Vs State
Madras High Court · (2026) 06 MAD CK 0630
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 20(b)(ii)(B), 29(1)Bharatiya Nyaya Sanhita, 2023-Section 269
JUDGMENT DATABASE
Search 12,32,888 Indian judgments.
12,32,888 judgments in All Courts · page 1,289 of 61,645
High Courts12 Jun 2026Disposed Of
Deepak Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2026) 06 MP CK 0629
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480(3), 483Madhya Pradesh Excise Act, 1915-Section 34(2), 46
High Courts12 Jun 2026Disposed Of
Kailash Chandra Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2026) 06 MP CK 0628
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480(3), 483Madhya Pradesh Excise Act, 1915-Section 34(2)Evidence Act, 1872-Section 27
High Courts12 Jun 2026Allowed
Pooran Adiwasi Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2026) 06 MP CK 0627
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 184, 480(3), 483Indian Penal Code, 1860-Section 363, 366, 376(2)Protection Of Children From Sexual Offences Act, 2012-Section 5L, 6
High Courts12 Jun 2026
Naeem Khan Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2026) 06 MP CK 0626
Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989-Section 14A, 15(A)
High Courts12 Jun 2026
Abhishek Patel Vs Indore Municipal Corporation And Others
Madhya Pradesh High Court · (2026) 06 MP CK 0624
Madhya Pradesh Municipal Corporation Act, 1956-Section 295(3)
High Courts12 Jun 2026Dismissed
Rajkumar And Others Vs Jana Small Finance Bank Ltd And Others
Madhya Pradesh High Court · (2026) 06 MP CK 0623
Constitution Of India, 1950-Article 226Recovery Of Debts And Bankruptcy Act, 1993-Section 4(2)
High Courts12 Jun 2026Disposed Of
Pradeep Bhandari And Others Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2026) 06 MP CK 0622
Madhya Pradesh Municipalities Act, 1961-Section 221
High Courts12 Jun 2026Dismissed
Satish Vishwakarma And Others Vs Branch Manager Hdfc Jeevan Beema Comapnay Ltd. And Others
Madhya Pradesh High Court · (2026) 06 MP CK 0621
Constitution Of India, 1950-Article 226Recovery Of Debts And Bankruptcy Act, 1993-Section 4(2)
High Courts12 Jun 2026Dismissed
Kirti Vishwakarma And Others Vs Hinduja Housing Finance Limited And Others
Madhya Pradesh High Court · (2026) 06 MP CK 0620
Constitution Of India, 1950-Article 226Recovery Of Debts And Bankruptcy Act, 1993-Section 4(2)
High Courts12 Jun 2026
Union Of India And Others Vs Shiv Singh Jatav S/O Late Shri Ramcharan Singh Through His Wife Meera Bai
Madhya Pradesh High Court · (2026) 06 MP CK 0619
Border Security Force Act, 1968-Section 23, 77
High Courts12 Jun 2026Allowed
S Thashan Alias S Thasaar Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 06 AP CK 0600
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 308(5)
High Courts12 Jun 2026Dismissed
Nandkishor Vs State Of Maharashtra And Others
Bombay High Court · (2026) 06 BOM CK 0543
Protection Of Children From Sexual Offences Act, 2012-Section 4, 6, 8, 10, 12, 29Indian Penal Code, 1860-Section 376, 376(2)(n)(j)Code Of Criminal Procedure, 1973-Section 313
High Courts12 Jun 2026Dismissed
Sayad Afroz Vs State Of Maharashtra And Others
Bombay High Court · (2026) 06 BOM CK 0542
Indian Penal Code, 1860-Section 323, 376, 452Protection Of Children From Sexual Offences Act, 2012-Section 3, 4
High Courts12 Jun 2026Disposed Of
New India Insurance Company Ltd. Vs Vimalbai And Others
Bombay High Court · (2026) 06 BOM CK 0541
Motor Vehicles Act, 1988-Section 3, 149(2)(a)(ii), 166, 181
High Courts12 Jun 2026Dismissed
Sahakar Ventures And Ors Vs Rohan Virani And Ors
Bombay High Court · (2026) 06 BOM CK 0540
Arbitration And Conciliation Act, 1996-Section 9, 17, 37Indian Partnership Act, 1932-Section 12
High Courts12 Jun 2026Dismissed
M/S. Akshar Properties Vs Jai Himgiri Co-Operative Housing Society Limited
Bombay High Court · (2026) 06 BOM CK 0539
Arbitration And Conciliation Act, 1996-Section 34
High Courts12 Jun 2026Disposed Of
M/S. MHPL Infra Jv And Ors Vs Rites Limited And Anr
Calcutta High Court · (2026) 06 CAL CK 0538
Arbitration And Conciliation Act, 1996-Section 11, 11(6), 11(6A), 12, 16, 21
Tribunals and Commissions11 Jun 2026
Manager, Ralas Motors Vs Reva Ram Devangan & Ors.
National Consumer Disputes Redressal Commission · (2026) 06 NCDRC CK 2223
Consumer Protection Act, 198-Section 12, 21(b)Motor Vehicle Act
Tribunals and Commissions11 Jun 2026Allowed
Boston Scientific Technology and Engineering Services Pvt. Ltd. Vs Income Tax Department
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1742
Income-tax Act, 1961-Section 143(3), 144C(13), 144B, 143(2), 142(1), 292B, 147, 148, 170