High Courts09 Jan 1951
Kamal Singh and Another Vs Sekhar Chand and Others
Calcutta High Court · AIR 1952 Cal 447
Arbitration Act, 1940 — Section 2, 32, 33
JUDGMENT DATABASE
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2,534 judgments in All Courts matching “Section 33 Arbitration Act” · page 127 of 127
High Courts24 Feb 1950
Panchanan Pal Vs Nani Gopal Niyogi
Calcutta High Court · (1951) 1 ILR (Cal) 438
Arbitration Act, 1940 — Section 14, 33, 37, 8(2)Bengal Tenancy Act, 1885 — Section 26FLimitation Act, 1963 — Article 181
High Courts14 Feb 1950Dismissed
Damari Rai and Others Vs Rampirit Ahir and Another
Patna High Court · AIR 1950 Patna 376
Arbitration Act, 1940 — Section 33
High Courts06 Feb 1950Dismissed
Ram Alam Lal and Others Vs Dukhan and Others
Allahabad High Court · AIR 1950 All 427 : (1950) 20 AWR 204
Arbitration Act, 1940 — Section 33, 39(IV)
High Courts06 Sept 1949Dismissed
Sayyaparaju Surayya Vs Nekkanti Anandayya and Others
Madras High Court · AIR 1951 Mad 525 : (1942) 55 LW 777 : (1950) 2 MLJ 313
Arbitration Act, 1940 — Section 14, 31, 32, 33Civil Procedure Code, 1908 (CPC) — Section 11
High Courts19 Aug 1949Dismissed
Bajrang Lal Laduram Vs Agarwal Brothers
Calcutta High Court · AIR 1950 Cal 267 : (1950) 2 ILR (Cal) 625
Arbitration Act, 1940 — Section 32, 33
High Courts04 Aug 1949Allowed
Bajranglal Laduram Vs Ganesh Commercial Co. Ltd
Calcutta High Court · AIR 1951 Cal 78 : 55 CWN 147
Arbitration Act, 1940 — Section 30, 33, 9
High Courts20 Sept 1948Dismissed
M. Gulamali Abdulhussein and Co. Vs Vishwambharlal Ruiya
Bombay High Court · AIR 1949 Bom 158 : (1949) 51 BOMLR 79
Arbitration Act, 1940 — Section 33
High Courts02 Jan 1948
Jagdish Mahton and Others Vs Sundar Mahton and Others
Patna High Court · AIR 1949 Patna 393
Arbitration Act, 1940 — Section 14(2), 33, 38
High Courts10 Jan 1947
Gadiraju Bangarayya and Another Vs Gottemukkula Ramabhadriraju
Madras High Court · AIR 1947 Mad 315 : (1948) ILR (Mad) 123 : (1947) 60 LW 133 : (1947) 1 MLJ 155
Arbitration Act, 1940 — Section 33
High Courts29 Apr 1945Allowed
Bhagwandas Atmasing Vs Atmasing Jessasing
Bombay High Court · AIR 1945 Bom 494 : (1945) 47 BOMLR 716
Arbitration Act, 1940 — Section 32, 33, 34
High Courts10 May 1943
Baldeodas Bajoria and Another Vs Governor of United Provinces
Calcutta High Court · AIR 1945 Cal 44
Arbitration Act, 1940 — Section 33, 5Civil Procedure Code, 1908 (CPC) — Section 80Specific Relief Act, 1877 — Section 56
High Courts27 Nov 1942
Ranchhoddas Purshottam and Co. Vs Ratanji Virpal and Co.
Bombay High Court · AIR 1943 Bom 196 : (1943) 45 BOMLR 384
Arbitration Act, 1940 — Section 33, 39Civil Procedure Code, 1908 (CPC) — Section 109(b), 111
High Courts12 Nov 1942Dismissed
G.I.P. Railway Employees Co-operative Bank Ltd. Vs Bhikhaji Merwanji Karanjia
Bombay High Court · AIR 1943 Bom 341 : (1943) 45 BOMLR 676
Arbitration Act, 1940 — Section 33Bombay Co-operative Societies Act, 1925 — Section 54