High Courts16 Jun 1960Dismissed
Mauj Bihari and Another Vs Umrao Bihari and Others
Madhya Pradesh High Court · (1960) JLJ 668 : (1961) MPLJ 717
Arbitration Act, 1940 — Section 14, 30, 33
JUDGMENT DATABASE
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2,534 judgments in All Courts matching “Section 33 Arbitration Act” · page 125 of 127
High Courts08 Jun 1960Allowed
Veeravalli Perayya (died) and Others Vs Sukhavasi Chenchu Subba Rao and Others
Andhra Pradesh High Court · AIR 1961 AP 159
Arbitration Act, 1940 — Section 17, 31, 32, 33, 47Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 32 Rule 7
High Courts09 Mar 1960Dismissed
S.P. Bhatnagar Vs Balmakund Balla
Allahabad High Court · (1960) 30 AWR 300
Arbitration Act, 1940 — Section 12, 17, 24, 32, 33Criminal Procedure Code, 1898 (CrPC) — Section 115, 116
High Courts10 Feb 1960
Gunavantibai Nanikram and Others Vs Official Assignee, High Court Bombay
Bombay High Court · AIR 1961 Bom 24 : (1960) 62 BOMLR 601 : (1960) ILR (Bom) 532
Arbitration Act, 1940 — Section 33, 34Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7
Supreme Court20 Jan 1960dismissed
Alopi Parshad and Sons Ltd. Vs Union of India (UOI)
Supreme Court Of India · AIR 1960 SC 588 : (1960) 2 AnWR 46 : (1960) MhLj 46 : (1960) 2 SCR 793
Arbitration Act, 1940 — Section 30, 33Contract Act, 1872 — Section 222, 56
High Courts12 Nov 1959
Kasiraju Lakshmikanta Rao Vs Dendukuri Venkateswarlu and Another
Andhra Pradesh High Court · AIR 1960 AP 576
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Article 11(m)Arbitration Act, 1940 — Section 30, 33, 44Arbitration Rules, 1940 — Rule 1, 2
High Courts10 Sept 1959Dismissed
Deep Narain Singh and Others Vs Mt. Dhaneshwari and Others
Patna High Court · AIR 1960 Patna 201
Arbitration Act, 1940 — Section 13, 17, 2, 30, 33Limitation Act, 1908 — Article 158
High Courts10 Sept 1959Dismissed
Ahmad Ullah Vs Hafizullah and Others
Allahabad High Court · AIR 1961 All 173
Arbitration Act, 1940 — Section 30, 33, 39, 41Civil Procedure Code, 1908 (CPC) — Section 100, 101, 115Contract Act, 1872 — Section 23
Supreme Court21 Aug 1959dismissed
Shiva Jute Baling Limited Vs Hindley and Company Limited
Supreme Court Of India · AIR 1959 SC 1357 : (1960) 1 SCR 569
Arbitration (Protocol and Convention) Act, 1937 — Section 7Arbitration Act, 1940 — Section 33, 35Contract Act, 1872 — Section 73, 74
High Courts28 May 1959
Amin Chand Bholanath Vs Union of India
Punjab And Haryana At Chandigarh · AIR 1960 P&H 179
Arbitration Act, 1940 — Section 14, 33Interest Act, 1839 — Section 1Sales of Goods Act, 1930 — Section 61
High Courts23 Apr 1959
Harbans Singh Vs Punjab State
Punjab And Haryana At Chandigarh · AIR 1960 P&H 182
Arbitration Act, 1940 — Section 28, 33Civil Procedure Code, 1908 (CPC) — Section 21
High Courts17 Feb 1959Allowed
Firm Gulzarimal Gheesalal Vs Firm Rameshchandra Radhyeshyam
Rajasthan High Court · AIR 1959 Raj 162 : (1959) RLW 459
Arbitration Act, 1940 — Section 32, 33Civil Procedure Code, 1908 (CPC) — Section 100, 101, 9
High Courts10 Feb 1958Dismissed
Kunheen Marakkar Vs Kunhipathumma and Others
High Court Of Kerala · AIR 1959 Ker 414
Arbitration Act, 1940 — Section 21, 3, 33, 47Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts15 Jan 1958Dismissed
The agarpara Co. Limited Vs Sumatichand Kochar
Calcutta High Court · (1959) 1 ILR (Cal) 302
Arbitration Act, 1940 — Section 30, 33, 39Constitution of India, 1950 — Article 19(1)Forward Contracts (Regulation) Act, 1952 — Section 15, 17, 18, 2
High Courts17 Dec 1957
Gaddipatti Laxminarayana and others Vs Gangineni Venkata Subbaiah and others
Andhra Pradesh High Court · AIR 1958 AP 679
Arbitration Act, 1940 — Section 21, 30, 33, 46, 47Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 23 Rule 3, 141, 89
High Courts12 Dec 1957Dismissed
Municipal Board Vs Eastern U.P. Electric Supply Co. Ltd. and Others
Allahabad High Court · AIR 1958 All 506
Arbitration Act, 1940 — Section 2, 32, 33Civil Procedure Code, 1908 (CPC) — Section 115Contract Act, 1872 — Section 56
High Courts16 Sept 1957
Inder Chand Jain Vs Pooran Chand Bansi Dhar
Punjab And Haryana At Chandigarh · AIR 1959 P&H 614
Arbitration Act, 1940 — Section 2, 32, 33
High Courts03 Jul 1957
Clive Mills Ltd. Vs Swalal Jain
Calcutta High Court · AIR 1957 Cal 692 : (1958) 2 ILR (Cal) 464
Arbitration Act, 1940 — Section 13, 14(3), 33Contract Act, 1872 — Section 56
High Courts03 May 1957Dismissed
Kalka Singh and Another Vs Indradeo Singh and Others
Allahabad High Court · AIR 1957 All 781
Arbitration Act, 1940 — Section 33
High Courts10 Apr 1957Dismissed
Govind Ram Sharma Vs State and Others
Allahabad High Court · AIR 1957 All 737
Arbitration Act, 1940 — Section 14(2), 33Constitution of India, 1950 — Article 226