High Courts09 May 1962Dismissed
Union of India (UOI) Vs N.P. Singh
Calcutta High Court · AIR 1963 Cal 1 : 66 CWN 1074
Arbitration Act, 1940 — Section 17, 33, 39
JUDGMENT DATABASE
Search 2,534 Indian judgments.
2,534 judgments in All Courts matching “Section 33 Arbitration Act” · page 124 of 127
Supreme Court04 May 1962Allowed
Waverly Jute Mills Co. Ltd. Vs Raymon and Co. (India) Private Ltd.
Supreme Court Of India · AIR 1963 SC 90 : (1963) 3 SCR 209
Arbitration Act, 1940 — Section 14(2), 33Constitution of India, 1950 — Article 133(3), 136Forward Contracts (Regulation) Act, 1952 — Section 15, 17, 18
High Courts08 Jan 1962Dismissed
Lakshmi Ice Factory and another Vs Union of India and another
Jammu And Kashmir High Court · AIR 1963 J&K 3
Arbitration Act, 1940 — Section 14, 30, 33
High Courts03 Jan 1962
Lakshmi Ice Factory and Another Vs Union of India (UOI) and Another
Jammu And Kashmir High Court · (1962) 01 J&K CK 0005
Arbitration Act, 1940 — Section 14, 30, 33
High Courts19 Dec 1961Allowed
Firm Nanak Chand and Others Vs Lala Pannalal Proprietor
Allahabad High Court · AIR 1963 All 68
Arbitration Act, 1940 — Section 30, 33
High Courts16 Nov 1961
Raghunath Enamels Ltd. Vs Union of India and Others
Punjab And Haryana At Chandigarh · AIR 1962 P&H 383
Arbitration Act, 1940 — Section 33
High Courts14 Nov 1961Dismissed
Sanapala Suryanarayana and Others Vs Sanapala Ramachandra Rao (died) his Lrs. and Others
Andhra Pradesh High Court · AIR 1963 AP 8
Arbitration Act, 1940 — Section 17, 30, 33
High Courts09 Nov 1961Partly Allowed
Baratilal Baijnath Vs Mst. Bindabai
Madhya Pradesh High Court · AIR 1963 MP 122 : (1962) ILR (MP) 424 : (1963) JLJ 166 : (1963) MPLJ 43
Arbitration Act, 1940 — Section 14, 2, 30, 32, 33
High Courts13 Oct 1961Dismissed
Chandu Lal and Another Vs Ram Autar and Another
Allahabad High Court · AIR 1962 All 357
Arbitration Act, 1940 — Section 16(1), 16(3), 28(2), 30, 33
Supreme Court25 Sept 1961dismissed
Jawahar Lal Burman Vs Union of India (UOI)
Supreme Court Of India · AIR 1962 SC 378 : (1962) 1 AnWR 269 : (1962) 10 BLJR 426 : (1962) 3 SCR 769
Arbitration Act, 1940 — Section 28, 32, 33Contract Act, 1872 — Section 7
High Courts05 Sept 1961Dismissed
Aftab Ahmed Khan Vs The Instalment Supply, Private Ltd. and Others
Punjab And Haryana At Chandigarh · (1962) 1 ILR (P&H) 503
Arbitration Act, 1940 — Section 14, 28, 30, 31, 33
High Courts28 Apr 1961Dismissed
Nilkantha Sidramappa Ningashetti Vs Kashinath Somanna Ningashetti
Bombay High Court · (1962) 64 BOMLR 412
Arbitration Act, 1940 — Section 14, 33, 39, 42Constitution of India, 1950 — Article 133
High Courts15 Feb 1961
Union of India (UOI) Vs B.C. Nawn (Bros) Pr. Ltd.
Calcutta High Court · AIR 1961 Cal 620 : (1962) 1 ILR (Cal) 118
Arbitration Act, 1940 — Section 33Civil Procedure Code, 1908 (CPC) — Order 6 Rule 6, Order 8 Rule 2Constitution of India, 1950 — Article 299
High Courts10 Feb 1961Dismissed
Union of India (UOI) Vs B.M. Sen
Calcutta High Court · AIR 1963 Cal 456
Arbitration Act, 1940 — Section 33Constitution of India, 1950 — Article 299(1)
High Courts10 Feb 1961Dismissed
Shyam Singh Jaswant Singh Vs Pralhad Singh Tikaram and Others
Madhya Pradesh High Court · AIR 1962 MP 66 : (1961) ILR (MP) 532
Arbitration Act, 1940 — Section 31, 32, 33
High Courts10 Feb 1961Dismissed
Shyam Singh Vs Prahlad Singh
Madhya Pradesh High Court · (1961) JLJ 715
Arbitration Act, 1940 — Section 32, 33
High Courts01 Feb 1961Allowed
Mangal Singh Vs Nawab Singh and Others
Allahabad High Court · AIR 1962 All 219
Arbitration Act, 1940 — Section 30, 33
High Courts20 Dec 1960Dismissed
Shafia Begum Kom Mahmad Sahib Momin Vs Bashir Ahmed Maulvi Mahmed Hanif
Bombay High Court · (1962) 64 BOMLR 462
Arbitration Act, 1940 — Section 32, 33
High Courts16 Nov 1960
State of Kerala Vs Kannan Devan Hills Produce Co. and Another
High Court Of Kerala · (1961) KLJ 467
Arbitration Act, 1940 — Section 14(2), 33
High Courts12 Jul 1960Allowed
Ambika Prasad Thakur and Others Vs Siva Parsan Singh and Others
Patna High Court · AIR 1960 Patna 587
Arbitration Act, 1940 — Section 14, 25, 31, 32, 33