High Courts13 Jul 2026
M/s. Karamsar Poultry Appliances Vs Assistant Commissioner, Janakpuri Division, CGST Delhi West & Ors.
Delhi High Court · (2026) 07 DEL CK 1300
Central Goods and Services Tax Act, 2017-Section 107, 107(11)
JUDGMENT DATABASE
Search 12,32,888 Indian judgments.
12,32,888 judgments in All Courts · page 1,184 of 61,645
High Courts13 Jul 2026
The Union Of India & Ors. Vs Cpl Hardeep Singh Khalsa
Delhi High Court · (2026) 07 DEL CK 0634
High Courts13 Jul 2026
Delhi Development Authority Vs Anil Kumar Malhotra
Delhi High Court · (2026) 07 DEL CK 0621
Limitation Act, 1963-Section 5Code of Civil Procedure, 1908-Section 151
High Courts13 Jul 2026
Naveen Chopra Vs Sualeha Begum
Delhi High Court · (2026) 07 DEL CK 0716
Delhi Rent Control Act, 1958-Section 25B (8), 14(1)(e), 19Indian Evidence Act, 1872-Section 116
High Courts13 Jul 2026Dismissed
R.N. Sharma (Since Deceased) Through Lr. Vs Neelam Khanna (Since Deceased) Through Lrs.
Delhi High Court · (2026) 07 DEL CK 0717
Delhi Rent Control Act, 1958-Section 25B (8), 25-B (8), 25B, 14(1)(e)Code of Civil Procedure, 1908-Section 151
High Courts13 Jul 2026
Ramji Lal Vs Sunita Ahuja
Delhi High Court · (2026) 07 DEL CK 0718
Delhi Rent Control Act, 1958-Section 25B(8), 25B, 25-B(8), 14(1)(e)Indian Evidence Act, 1872-Section 116
High Courts13 Jul 2026Dismissed
Supreme Advertising Private Limited Vs Genus Power Infrastructures Limited
Delhi High Court · (2026) 07 DEL CK 0719
Arbitration and Conciliation Act, 1996-Section 4, 5, 10, 10(1), 12, 13, 16, 16(2), 16(3), 16(4), 18, 28(1)(a), 28(3), 33, 34, 34(2)(a)(iii), 34(2)(b)(ii), Explanation 1 to Section 34(2)(b)(ii), Explanation 2 to Section 34(2)(b)(ii), 34(2-A), 37, 48, 48(2)(b), 75, 81Limitation Act, 1963-Section 3Contract Act, 1872-Section 23
High Courts13 Jul 2026
Minor A Thr Her Mother P Vs The State Of NCT Of Delhi & Anr
Delhi High Court · (2026) 07 DEL CK 0579
Constitution of India-Article 21Medical Termination of Pregnancy Act, 1971-Section 3Indian Penal Code (45 of 1860)
High Courts13 Jul 2026Allowed
Sandeep Kumar Sharma & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0580
IPC-Sections 498A/406/34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts13 Jul 2026
Rahul Chhabra Vs M/S. Dorset Industries Pvt. Ltd
Delhi High Court · (2026) 07 DEL CK 0581
Negotiable Instruments Act, 1881-Section 138
High Courts13 Jul 2026
Ram Ratan & Anr. Vs The State Govt of NCT of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0582
IPC-Sections 498A, 406Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts13 Jul 2026Dismissed
Karan Parcha Vs State Of NCT Of Delhi
Delhi High Court · (2026) 07 DEL CK 0306
IPC-Section 376(2)(n)/506IT Act-66E & 67
High Courts13 Jul 2026Dismissed
Aysha Vs The State NCT Of Delhi
Delhi High Court · (2026) 07 DEL CK 0312
BNS-Section 221/132/121(1)/110/351(2)/309(4)/324(4)/249(b)/3(5)BNSS-Section 84
High Courts13 Jul 2026Partly Allowed
Hemant Gupta Alias Hemu Vs The State Govt NCT Of Delhi
Delhi High Court · (2026) 07 DEL CK 0313
IPC-Section 302Arms Act-Section 25/27
High Courts13 Jul 2026Dismissed
Salam @ Channa Vs State (NCT Of Delhi)
Delhi High Court · (2026) 07 DEL CK 0314
IPC-Section 302/201/149/34Arms Act-Section 25/27/54/59
High Courts13 Jul 2026Allowed
Sagar Vs The State NCT Of Delhi
Delhi High Court · (2026) 07 DEL CK 0315
IPC-Section 397/395/412/34Arms Act-Section 25
High Courts13 Jul 2026Disposed Of
National Insurance Co Ltd Vs Sh Malkhan Singh & Ors
Delhi High Court · (2026) 07 DEL CK 0356
High Courts13 Jul 2026Dismissed
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs RAM VATI & ORS.
Delhi High Court · (2026) 07 DEL CK 0359
High Courts13 Jul 2026Disposed Of
Ms. Anshu Kashyap Vs IFFCO Tokio General Insurance Co. Ltd. & Ors.
Delhi High Court · (2026) 07 DEL CK 0361
Limitation Act, 1963Hindu Succession Act, 1956Indian Succession Act, 1925
High Courts13 Jul 2026Allowed
Johri Prasad & Anr. Vs Mohd. Mehraj & Anr.
Delhi High Court · (2026) 07 DEL CK 0362
Motor Vehicle Act, 1988-Section 168