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12,32,888 judgments in All Courts · page 1,149 of 61,645

High Courts22 Jul 2026Disposed Of

Pradeep Vs Kishor Makwana

Delhi High Court · (2026) 07 DEL CK 0469

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High Courts22 Jul 2026Disposed Of

Varun Kumar Vs Anil Kumar Singhal & Ors.

Delhi High Court · (2026) 07 DEL CK 0470

Right to Information Act, 2005

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High Courts22 Jul 2026

Abhishek Gupta Vs Shashi Kumar Shukla & Anr.

Delhi High Court · (2026) 07 DEL CK 0471

IPC-Section 448

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High Courts22 Jul 2026Disposed Of

Dc Murmu Vs Vijay Ranjan & Ors.

Delhi High Court · (2026) 07 DEL CK 0472

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High Courts22 Jul 2026Disposed Of

Ratan Lal Vs Manoj Joshi & Ors.

Delhi High Court · (2026) 07 DEL CK 0473

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High Courts22 Jul 2026Allowed

Gulshan Kumar Vs The State (Govt Of NCT Of Delhi)

Delhi High Court · (2026) 07 DEL CK 0505

Code of Criminal Procedure, 1973-Section 397, 156(3)Indian Penal Code, 1860-Sections 306/34, 107, 306, 34

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High Courts22 Jul 2026Dismissed

Pardeep Kumar Vs State (NCT Of Delhi) & Anr.

Delhi High Court · (2026) 07 DEL CK 0506

Code of Criminal Procedure, 1973-Section 397Negotiable Instruments Act, 1881-Section 138, 118, 139

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High Courts22 Jul 2026Disposed of

Amit Basu Vs. The Kolkata Municipal Corporation & Ors.

Calcutta High Court · (2026) 07 CAL CK 0146

Kolkata Municipal Corporation Act, 1980-Section 400, 401West Bengal Thika Tenancy (Acquisition and Regulation) Act, 2001

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High Courts22 Jul 2026Dismissed

Rani Jena Vs. Bhola Yadav

Calcutta High Court · (2026) 07 CAL CK 0145

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High Courts22 Jul 2026Dismissed

Privi Exports Pvt Ltd Vs Saarishta Agri LLP and Ors

Calcutta High Court · (2026) 07 CAL CK 0125

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Tribunals and Commissions22 Jul 2026Dismissed

Sandeep Behl Vs Nirmal Trading Company & Ors.

National Company Law Appellate Tribunal · (2026) 07 NCLAT CK 0083

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Tribunals and Commissions22 Jul 2026Disposed Of

Apollo Green Energy Ltd. Vs Royal Cap House

National Company Law Appellate Tribunal · (2026) 07 NCLAT CK 0092

IBC-Section 9

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Tribunals and Commissions22 Jul 2026Allowed

Kuber Infrastructure Realities LLP Vs CNX Corporation Ltd.

National Company Law Appellate Tribunal · (2026) 07 NCLAT CK 0054

Insolvency and Bankruptcy Code, 2016-Section 7NCLT Rules, 2016-Rule 63

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Tribunals and Commissions22 Jul 2026Appeal disposed of

Jigsaw Solutions Vs Mr. CA S. Kannan, The Liquidator Inasra Technologies Private Limited

National Company Law Appellate Tribunal

IBC-Section 66

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Tribunals and Commissions21 Jul 2026

Jagdish Prasad Pateriya Vs Jila Sahkari Kendriya Bank Maryadit & Anr.

National Consumer Disputes Redressal Commission · (2026) 07 NCDRC CK 2812

Consumer Protection Act-Section 13, 18-22, 51(2), 51(3)IPC-Section 420

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Tribunals and Commissions21 Jul 2026

Jagdish Prasad Pateriya Vs Jila Sahkari Kendriya Bank Maryadit & Anr.

National Consumer Disputes Redressal Commission · (2026) 07 NCDRC CK 2804

Consumer Protection Act-Sections 51(2), 51(3), 13, 18-22IPC-Section 420Code of Civil Procedure-Order XLI Rule 27

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Tribunals and Commissions21 Jul 2026Allowed

M/s H.P AND Sons Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2359

Income Tax Act, 1961-Section 270A

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Tribunals and Commissions21 Jul 2026Allowed

Marathon Finlease Pvt. Ltd. Vs ITO

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2404

Income Tax Act, 1961-Section 143(3) r.w.s. 144, 271 AAC(1)

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Tribunals and Commissions21 Jul 2026

Subhash Chand Gulati Vs ITO

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2399

Income Tax Act, 1961-Section 154, 246A, 143(1)(a)

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Tribunals and Commissions21 Jul 2026Partly Allowed

Accurate Pressings Vs The ITO

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2395

Income-tax Act, 1961-Section 250, 147, first proviso to Section 147, 144, 144B, 148, 142(1), 143(2), 143(3), 41(1), 28(iv), 151(1)

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