High Courts22 Jul 2026
Bank Of Baroda Vs Union Of India & Ors.
Delhi High Court · (2026) 07 DEL CK 0637
IPC-Section 120-B, 420
JUDGMENT DATABASE
Search 12,32,662 Indian judgments.
12,32,662 judgments in All Courts · page 1,137 of 61,634
High Courts22 Jul 2026
The Hindustan Times Limited Vs Rajeshwar Prasad Singh
Delhi High Court · (2026) 07 DEL CK 0623
Industrial Disputes Act, 1947-Section 17-B
High Courts22 Jul 2026
Chander Prakash Vs Life Insurance Corporation Of India
Delhi High Court · (2026) 07 DEL CK 0608
Constitution of India-Article 226, 227General Clauses Act-Section 27Public Premises (Eviction of Unauthorized Occupants) Act, 1971-Section 2(g)
High Courts22 Jul 2026
Nanak Chand @ Devender & Anr. Vs State
Delhi High Court · 2023 INSC 758
Indian Penal Code, 1860-Sections 498-A, 304-B, 120B, 302, 307, 34Code of Criminal Procedure, 1973-Section 313Bharatiya Nyaya Sanhita, 2023-Section 80
High Courts22 Jul 2026Allowed
Manpreet Singh Vs State Of Nct Of Delhi & Ors.
Delhi High Court · (2026) 07 DEL CK 0538
IPC-Sections 279, 304ABharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts22 Jul 2026Allowed
Uday Banga & Ors. Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0539
IPC-Sections 498A/406/34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts22 Jul 2026Allowed
Manish Kumar Vs State (Nct Of Delhi)
Delhi High Court · (2026) 07 DEL CK 0522
IPC-Section 397
High Courts22 Jul 2026Allowed
Prakash & Ors. Vs The State NCT of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0523
IPC-Section 498A/34
High Courts22 Jul 2026Allowed
Mahesh Chand Pandey Vs State Of NCT Of Delhi
Delhi High Court · (2026) 07 DEL CK 0524
BNS-Section 318(4)/319/336(2)/336(3)/61(2)
High Courts22 Jul 2026Dismissed
Irfan Ahmad Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0525
IPC-Section 498A/406/506/509/377/34Dowry Prohibition Act-Section 3/4CrPC-Section 482, 164
High Courts22 Jul 2026Disposed Of
National Insurance Co Ltd Vs Kanta Devi & Ors.
Delhi High Court · 2025 INSC 366
High Courts22 Jul 2026Dismissed
Vedanta Limited Vs Union Of India & Ors.
Delhi High Court · (2026) 07 DEL CK 0384
Constitution of India-Article 14, 226, 297, 298Telegraph Act, 1885-Section 4Companies Act, 1956-Section 391 through 394, 392
High Courts22 Jul 2026Disposed Of
M/s Oriental Structural Engineers Pvt. Ltd. Vs M/s Seven Hills Project Private Limited
Delhi High Court · (2026) 07 DEL CK 0415
Arbitration and Conciliation Act, 1996-Section 29(4) and (5)
High Courts22 Jul 2026Disposed Of
Vinod Ram Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2026) 07 DEL CK 0438
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 21
High Courts22 Jul 2026Disposed Of
Varun Kumar Vs Anil Kumar Singhal & Ors.
Delhi High Court · (2026) 07 DEL CK 0470
Right to Information Act, 2005
High Courts22 Jul 2026
Abhishek Gupta Vs Shashi Kumar Shukla & Anr.
Delhi High Court · (2026) 07 DEL CK 0471
IPC-Section 448
High Courts22 Jul 2026Disposed Of
Dc Murmu Vs Vijay Ranjan & Ors.
Delhi High Court · (2026) 07 DEL CK 0472
High Courts22 Jul 2026Disposed Of
Ratan Lal Vs Manoj Joshi & Ors.
Delhi High Court · (2026) 07 DEL CK 0473
High Courts22 Jul 2026Allowed
Gulshan Kumar Vs The State (Govt Of NCT Of Delhi)
Delhi High Court · (2026) 07 DEL CK 0505
Code of Criminal Procedure, 1973-Section 397, 156(3)Indian Penal Code, 1860-Sections 306/34, 107, 306, 34