High Courts22 Jul 2026Dismissed
S.K. Mihani Vs Ajeem Uddin
Madhya Pradesh High Court · 2025 INSC 1
Code of Criminal Procedure, 1973-Section 378(4)Negotiable Instruments Act, 1881-Section 138, 139, 142
JUDGMENT DATABASE
Search 12,32,594 Indian judgments.
12,32,594 judgments in All Courts · page 1,133 of 61,630
High Courts22 Jul 2026
Alka Pahuja Vs Delhi Sikh Gurudwara Management Committee
Delhi High Court · (2026) 07 DEL CK 0795
National Commission for Minority Educational Institutions Act, 2004-Section 2(g), 11(f), 12A, 12B, 12C, 12FConstitution of India-Article 30, 30(1), 226 and 227, 226Delhi School Education Rules, 1973-Rule 96, 96(3A), 96(3B), 98, 98(2)
High Courts22 Jul 2026
Dharamveer & Ors. Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2026) 07 DEL CK 1017
Street Vendor (Protection of Livelihood & Regulation of Street Vending) Rules, 2017-Clause 8, 8(iv) of the ScheduleStreet Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014
High Courts22 Jul 2026
Smt Sahana & Ors. Vs Union Of India
Delhi High Court · (2026) 07 DEL CK 1061
Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989-Section 123(c), 124-A
High Courts22 Jul 2026
Sundaram Finance Ltd Vs Mohit Verma & Ors.
Delhi High Court · (2026) 07 DEL CK 1094
High Courts22 Jul 2026
Sudershan Kumar & Anr. Vs New Delhi Municipal Council & Ors.
Delhi High Court · (2026) 07 DEL CK 1097
Recruitment Rules
High Courts22 Jul 2026
State (Govt Of Nct Of Delhi) Vs Joginder Kumar @ Jindi
Delhi High Court · (2026) 07 DEL CK 1135
Code of Criminal Procedure, 1973-Section 378, 379, 207, 313(1)(b), 232, 235(1)Protection of Children from Sexual Offences Act, 2012-Section 7, 8, 12Indian Penal Code, 1860-Section 354A
High Courts22 Jul 2026
Ram Chander @ Chhotu Vs State
Delhi High Court · (2026) 07 DEL CK 1206
Indian Penal Code, 1860-Section 363, 376, 376(1), 361Cr.P.C.-Section 313
High Courts22 Jul 2026
Atul Dikshit Vs Union Of India & Ors
Delhi High Court · (2026) 07 DEL CK 1210
Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 14
High Courts22 Jul 2026
Ms Assurgen Pharma Pvt Ldt Vs Ms R T Pharma
Delhi High Court · (2026) 07 DEL CK 1252
High Courts22 Jul 2026
Bhalani Book Corporation & Ors. Vs Indiabull Housing Finance Limited Company & Ors.
Delhi High Court · (2026) 07 DEL CK 1253
Arbitration and Conciliation Act, 1996-Section 34, 12(5), 12Delhi International Arbitration Centre (Administrative Costs and Arbitrators' Fees) Rules, 2018
High Courts22 Jul 2026
Triveni Engineering and Industries Ltd. Vs Bharat Heavy Electricals Ltd.
Delhi High Court · (2026) 07 DEL CK 1256
Arbitration and Conciliation Act, 1996-Section 11(6), 21, 11, 12(2)
High Courts22 Jul 2026
Delhi Tax Bar Association Through Its Secretary K G Bansal Vs Union Of India & Anr.
Delhi High Court · (2026) 07 DEL CK 0734
High Court Judges (Salaries and Conditions of Service) Act, 1954-Section 22A, 22B, 22C, 22DSupreme Court Judges Act (Salaries and Conditions of Service) 1958-Section 23DIncome Tax Act, 1961-Section 15, 115BAC
High Courts22 Jul 2026
Bank Of Baroda Vs Union Of India & Ors.
Delhi High Court · (2026) 07 DEL CK 0637
IPC-Section 120-B, 420
High Courts22 Jul 2026
The Hindustan Times Limited Vs Rajeshwar Prasad Singh
Delhi High Court · (2026) 07 DEL CK 0623
Industrial Disputes Act, 1947-Section 17-B
High Courts22 Jul 2026
Chander Prakash Vs Life Insurance Corporation Of India
Delhi High Court · (2026) 07 DEL CK 0608
Constitution of India-Article 226, 227General Clauses Act-Section 27Public Premises (Eviction of Unauthorized Occupants) Act, 1971-Section 2(g)
High Courts22 Jul 2026
Nanak Chand @ Devender & Anr. Vs State
Delhi High Court · 2023 INSC 758
Indian Penal Code, 1860-Sections 498-A, 304-B, 120B, 302, 307, 34Code of Criminal Procedure, 1973-Section 313Bharatiya Nyaya Sanhita, 2023-Section 80
High Courts22 Jul 2026Allowed
Manpreet Singh Vs State Of Nct Of Delhi & Ors.
Delhi High Court · (2026) 07 DEL CK 0538
IPC-Sections 279, 304ABharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts22 Jul 2026Allowed
Uday Banga & Ors. Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0539
IPC-Sections 498A/406/34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts22 Jul 2026Allowed
Manish Kumar Vs State (Nct Of Delhi)
Delhi High Court · (2026) 07 DEL CK 0522
IPC-Section 397