Tribunals and Commissions21 Oct 2026Allowed
Shivinder Pal Singh Chahal Vs ACIT Circle-43(1)
Income Tax Appellate Tribunal · (2026) 10 ITAT CK 4967
Income Tax Act, 1961-Section 143(3), 68, 69C, 115BBE, 234B, 234C, 145(2)
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12,28,363 judgments in All Courts · page 106 of 61,419
Tribunals and Commissions21 Oct 2026Allowed
Pravesh Kumar Garg Vs DCIT CC-15, New Delhi
Income Tax Appellate Tribunal · (2026) 10 ITAT CK 4968
Income Tax Act, 1961-Section 271(1)(c), 132, 153C, 153C(3)
Tribunals and Commissions21 Oct 2026
DCIT, Central Circle 25, Delhi Vs Kanta Gupta
Income Tax Appellate Tribunal · (2026) 10 ITAT CK 4959
Income-tax Act, 1961-Section 132, 153A, 153A(1)(b), Explanation 1 to Section 153A, Fourth Proviso to Section 153A, 153C, 153C(1), First Proviso to Section 153CFinance Act, 2017
Tribunals and Commissions21 Oct 2026
ACIT, Circle 10(1) Vs Hitkari Industries Limited
Income Tax Appellate Tribunal · (2026) 10 ITAT CK 4969
Income-tax Act, 1961-Section 143(3), 250(6), 36(1)(iii), 115JB, Explanation 1 to Section 115JB(2), 80-IB/80-IA, 68, 36(2)(i), 80IA/80IB(4)Income-tax Rules, 1962-Rule 46A
Tribunals and Commissions21 Oct 2026Allowed
Vinod Kumar Vs ITO, Ward 2
Income Tax Appellate Tribunal · (2026) 10 ITAT CK 4970
Income-tax Act, 1961-Section 271D, 269SS
Tribunals and Commissions21 Oct 2026Disposed Of
Ms. Anita Chopra & Ors. Vs National Council For Cement And Building Materials
Central Administrative Tribunal · (2026) 10 CAT CK 4940
NCB Rules, 1966-Clause 14
Tribunals and Commissions21 Oct 2026Disposed Of
Shri Satish Kumar Agarwal & Ors. Vs National Council For Cement And Building Materials Through Its Director General Dr. Lok Pratap Singh
Central Administrative Tribunal · (2026) 10 CAT CK 4939
NCB Rules, 1966-Clause 14
Tribunals and Commissions21 Oct 2026Disposed Of
Pawan Kumar Jain Vs Rajesh Kumar Pandey & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 4951
Tribunals and Commissions21 Oct 2026Disposed Of
Subhash Chand & Ors. Vs Shri Satish Kumar & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 4267
Tribunals and Commissions21 Oct 2026Disposed Of
Vandana Gupta & Ors. Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 4263
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions21 Oct 2026Allowed
Tata Capital Limited (Erstwhile Tata Capital Financial Services Limited) Vs Mr. Vijay Gokhale
National Company Law Tribunal · (2026) 10 NCLT CK 3521
Insolvency and Bankruptcy Code, 2016-Section 95(1), 99, 100, 101, 102(2), 102, 104, 105, 106, 106(3), 107, 108, 109, 110, 111, 112, 114, 208, 238AInsolvency and Bankruptcy (Application to Adjudicating Authority for Insolvency Resolution Process for Personal Guarantors to Corporate Debtors) Rules, 2019-Rule 3(1)(e), 7(1), 7(2)Companies Act, 1956-Sections 433, 434
Tribunals and Commissions21 Oct 2026Allowed
Tata Capital Limited (Erstwhile Tata Capital Financial Services Limited) Vs Mr. Abhijit Deshpande
National Company Law Tribunal · (2026) 10 NCLT CK 3472
Insolvency and Bankruptcy Code, 2016-Section 95(1), 95, 99, 100, 101, 102, 102(2), 104, 105, 106, 106(1), 106(3), 107, 108, 109, 110, 111, 112, 114, 208, 238AInsolvency and Bankruptcy (Application to the Adjudicating Authority for Insolvency Resolution Process for Personal Guarantors to Corporate Debtors) Rules, 2019-Rule 7(2), 7(1), 3(1)(e)Companies Act, 1956-Sections 433, 434
Tribunals and Commissions21 Oct 2026
Ravendra Mohan Dayal, IFS (Retired) Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3428
Tribunals and Commissions21 Oct 2026Dismissed
Vinay Kumar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3413
Administrative Tribunals Act, 1985-Section 19IFS (RCSP) Rules, 1961-Rule 15(4), 17, 19, 19(1), 19(2)IFS (PLCA) Rules, 1961-Rule 34 of Chapter X, Clause 1 of Annexure XXV
Tribunals and Commissions21 Oct 2026Disposed Of
Vijay Kumar Vs Staff Selection Commission & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3470
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions21 Oct 2026Disposed Of
Om Parkash Sharma & Ors. Vs Union of India & Anr.
Central Administrative Tribunal · (2026) 10 CAT CK 3458
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions21 Oct 2026Disposed Of
Sweety Vs Government of NCT of Delhi & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3457
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions21 Oct 2026Disposed Of
Satish Kumar Paswan Vs Staff Selection Commission & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3639
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions21 Oct 2026Disposed Of
Vikas Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3591
Administrative Tribunals Act, 1985-Section 19PWD ActConstitution of India-Article 21
Tribunals and Commissions21 Oct 2026Dismissed
K. Premkumar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3589