JUDGMENT DATABASE

Search 12,31,517 Indian judgments.

12,31,517 judgments in All Courts · page 1,053 of 61,576

High Courts03 Aug 2026Allowed

Nirmala Kumari Vs The State Of Bihar & Ors.

Patna High Court · (2026) 08 PAT CK 2539

Bihar Government Servants (Classification, Control & Appeal) Rules, 2005-Rule-14, Rule 19, sub-rule (3) of Rule 18, 14, sub-rules (3) to (23) of Rule 17, 17(3) to 17(23), 18
High Courts03 Aug 2026Dismissed

Nageshwar Prasad Vs The State Of Bihar & Ors.

Patna High Court · (2026) 08 PAT CK 2542

Criminal Procedure Code, 1973-Section 372, 313, 378Indian Penal Code-Section 307/34, 504, 506, 323, 504 and 506, 341, 307, 379, 34, 506 and 307, 504/506/307/34, 341/34, 323/34, 504/34 and 506/34Probation of Offenders Act
High Courts03 Aug 2026Dismissed

Manoj Kumar Das & Ors. Vs State Of Odisha & Ors.

Orissa High Court · (2026) 08 OHC CK 1558

Code of Civil Procedure, 1908-Section 114, Order XLVII, Rule 1, 47 Rule 1, 47, 1 of Order XLVIIHigh Court of Orissa Rules, 1948-Chapter XII, Rule 34Right to Information Act, 2005