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High Courts05 Aug 2026Disposed Of

Sahajit Sarkar Vs State Of West Bengal & Ors.

Calcutta High Court · (2026) 08 CAL CK 2958

Transplantation of Human Organs and Tissues Act, 1994-Section 2(f), 2(i), sub-section (1) or sub-section (2) of section 3, 9, Sub-Section (3) of Section 9, sub-section (1) of section 3Rules-Rule 7, Sub-Rule (3) of Rule 7, 17, 23
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High Courts05 Aug 2026Dismissed

Saroj Kumar Saraogi @ Saroj Kumar Jain Vs Om Prakash Srimali & Ors.

Calcutta High Court · (2026) 08 CAL CK 2962

Transfer of Property Act, 1882-Sections 105, 111, Clause (a) of Section 111, 106, 107, 111(a), 108(B)(q)West Bengal Premises Tenancy Act, 1997-Section 3(c), 2(c), 2(g), 2(e), 3, 1(3) and 2, Clauses (c), 2(e) and (g), 6, 45, PreambleRegistration Act, 1908
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