High Courts23 Oct 2026Disposed Of
Nallapati @ Talluri Mahalkshmi Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 3035
Constitution of India-Article 226CPC-Section 151
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Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 100 of 61,419
High Courts23 Oct 2026Disposed Of
Tatavarthi Naga Venkata Ram Kumar Vs The Union Of India & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 3034
Constitution of India-Article 226, 14, 21, 300-ASecuritisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 17, 13(2), 13(4)CPC-Section 151
High Courts23 Oct 2026Disposed Of
Smt. B Lalitha Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 3033
Constitution of India-Article 226CPC-Section 151
High Courts23 Oct 2026Disposed Of
B Parandama Reddy & Ors. Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 3032
Constitution of India-Article 226
High Courts23 Oct 2026Disposed Of
Koneru Praful & Ors. Vs The State Of Andhra Pradesh & Anr.
Andhra Pradesh High Court · (2026) 10 AP CK 3031
Cr.P.C-Section 437/438/439/482BNSS-Section 528, 482(2), 483(3), 35(3)BNS-Section 115(2), 316(1), 74, 75(1), 77, 78(1)(i), 79, 308(2), 49, 351(1), 351(2), 324(4), 85 r/w 3(5)
High Courts23 Oct 2026Disposed Of
C Harshavardhan Reddy & Ors. Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 3029
Constitution of India-Article 226, 14, 21CPC-Section 151
High Courts23 Oct 2026Disposed Of
Yuvajana Sramika Rythu Congress Party & Ors. Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 3028
Constitution of India-Article 226, 14, 21CPC-Section 151
High Courts23 Oct 2026Allowed
Bans Bahadur Singh & Anr. Vs State Of U.P. Through Principal Secy. Land Revenue & Ors.
Allahabad High Court · (2026) 10 AHC CK 3027
U.P. Land Revenue Act, 1901-Section 28, 34, 35, 57Constitution of India-Article 14, 226
High Courts23 Oct 2026
Uppala Prasad Vs The State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 10 AP CK 3026
Cr.P.C-Section 437, 438, 439, 482BNSS-Section 528
High Courts23 Oct 2026Allowed
Chitturi Srinu Vs The State Of Andhra Pradesh & Anr.
Andhra Pradesh High Court · (2026) 10 AP CK 3025
Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 480, 483Bharatiya Nyaya Sanhita, 2023-Section 109(1)Cr.P.C-Section 437/439
High Courts23 Oct 2026
Faisal A Vs State Of Kerala & Anr.
High Court Of Kerala · (2026) 10 KL CK 3019
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 47, 35(1)(B)(II), 48Narcotic Drugs and Psychotropic Substances Act, 1985-Section 8(c), 22(c)
High Courts23 Oct 2026
Harikrishnan Vs State Of Kerala & Anr.
High Court Of Kerala · (2026) 10 KL CK 3018
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 126(2), 351(2), 296(b), 115(2), 118(1) and 110 r/w Section 3(5)
High Courts23 Oct 2026
Vijesh K. V & Ors. Vs State Of Kerala & Ors.
High Court Of Kerala · (2026) 10 KL CK 3017
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 296(b), 115(2), 118(1), 3(5)
High Courts23 Oct 2026
Ajayan S Vs State Of Kerala & Anr.
High Court Of Kerala · (2026) 10 KL CK 3016
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 296(b), 126(2), 115(2), 118(1), 324(4), 3(5)
High Courts23 Oct 2026
Karthik.K.Menon Vs State Of Kerala & Anr.
High Court Of Kerala · (2026) 10 KL CK 3015
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 316(2), 318(4), 112, 3(5)Emigration Act, 1983-Sections 10, 24, 25
High Courts23 Oct 2026
Bibin K.A Vs State Of Kerala
High Court Of Kerala · (2026) 10 KL CK 3014
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 281, 105Motor Vehicles Act, 1988-Section 185
High Courts23 Oct 2026
Shajahan & Ors. Vs State Of Kerala & Ors.
High Court Of Kerala · (2026) 10 KL CK 3013
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 126(2), 189(2), 191(2), 191(3), 118(1), 109, 324(4), 140(4), 142 read with Section 190
High Courts23 Oct 2026
Aneesh Babu B Vs State Of Kerala & Anr.
High Court Of Kerala · (2026) 10 KL CK 3012
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Section 118(2)
High Courts23 Oct 2026
Sabu Vs State Of Kerala & Anr.
High Court Of Kerala · (2026) 10 KL CK 3011
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 296(b), 115(2), 118(1) and 109(1)
High Courts23 Oct 2026
Akhil @ Lango Vs State Of Kerala
High Court Of Kerala · (2026) 10 KL CK 3010
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 126(2), 132, 110